ITAT Delhi Bench
80,928 judgments
KTM IMPEX PRIVATE LIMITED,PANIPAT vs ITO, PANIPAT
MITTAL HOMES PVT LTD,DELHI vs ITO WARD-17(1), DELHI
DCIT, VIKASH BHAWAN vs RAJAN KUMAR, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
MOHD JAVED, 736, GALI FAZAL PURA, SUI WALAN, DARYAGANJ, NEW DELHI-110002,NEW DELHI vs ITO, WARD 48(1), NEW DELHI, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
MOHD JAVED, 736, GALI FAZAL PURA, SUIWALAN, DARYAGANJ, NEW DELHI-110002,NEW DELHI vs ITO, WARD 48(1), DELHI, NEW DELHI
SUDISH KUMAR,DELHI vs DEL-W-(49)(93) COMMISSIONER OF INCOME-TAX (APPEALS) INCOME TAX DEPARTMENT, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
FCS COMPUTER SYSTEMS S PTE LTD,INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(3)(1), INDIA
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SUDISH KUMAR,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS) INCOME TAX DEPARTMENT, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs HONEY ARORA, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ASSISTAT COMMISSIONER OF INCOME TAX, NEW DELHI vs BRIJ BHUSHAN GUPTA, DELHI
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs BRIJ BHUSHAN GUPTA, DELHI
T.C. AGRO FOOD INDUSTRIES,HARYANA vs INCOME TAX OFFICER, WARD-1, KARNAL, HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DCIT, CIRCLE - 10(1), NEW DELHI vs HB ESTATE DEVELOPERS LIMITED, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TRACTEBEL ENGINEERING PRIVATE LIMITED, GURUGRAM
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs OM PRAKASH ARORA, CONNAUGHT PLACE
SHRI ANUBHAV SHARMA (Judicial Member)
ASSISSTANT COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs OM PRAKASH ARORA, CONNAUGHT PLACE
SHRI ANUBHAV SHARMA (Judicial Member)
INCOME TAX OFFICER, WARD - 10(1), DELHI, DELHI vs GOVERDHAN TRANSPORT COMPANY PVT. LTD., DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ACIT CIRCLE 16(1), DELHI vs MINERALS MANAGEMENR SERVICES INDIA PVT. LTD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
