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ITAT Delhi Bench

78,275 judgments

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

ITA 5670/DEL/2024[2014-15]Status: Disposed15/1/2026AY 2014-15

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

ITA 5669/DEL/2024[2013-14]Status: Disposed15/1/2026AY 2013-14

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI

ITA 5668/DEL/2024[2012-13]Status: Disposed15/1/2026AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs LT FOODS LIMITED, DELHI

ITA 4042/DEL/2024[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs LT FOODS LIMITED, DELHI

ITA 4012/DEL/2024[2015-16]Status: Disposed15/1/2026AY 2015-16

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

VIVEK ARORA,DELHI vs AO, NFAC, DELHI

ITA 3881/DEL/2024[2015-16]Status: Disposed15/1/2026AY 2015-16

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

SICPA INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-23(2), NEW DELHI

ITA 8456/DEL/2019[2015-16]Status: Disposed15/1/2026AY 2015-16

SICPA INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 23(2), NEW DELHI

ITA 598/DEL/2019[2014-15]Status: Disposed15/1/2026AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ERNST AND YOUNG LLP vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL CIRCLE-1-2-2, NEW DELHI

W.P.(C)/16158/202514/1/2026

SFDC IRELAND LIMITED vs COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION 3 NEW DELHI & ANR.

W.P.(C)/16354/202514/1/2026

NORD ANGLIA EDUCATION LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INT. TAX 2(2) (2), NEW DELHI

W.P.(C)/13473/202514/1/2026

M/S UCB DEVELOPERS LLP vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 32, DELHI & ANR.

W.P.(C)/18201/202514/1/2026

SONAL JAIN,DELHI vs COMMISSIONER OF INCOME TAX (APPEAL), DELHI

ITA 7162/DEL/2025[2016-17]Status: Disposed14/1/2026AY 2016-17

SHRI VIKAS AWASTHY (Judicial Member)

ACIT, CIRCLE -34(1), DELHI vs VISHAKHA BUILDERS LLP, DELHI

ITA 693/DEL/2025[2022]Status: Disposed14/1/2026

VIBHUTI BHATNAGAR,GURGOAN vs INCOME TAX OFFICER, WARD-4(5), GURGAON (HARYANA), GURGAON

ITA 6495/DEL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

SHRI VIKAS AWASTHY (Judicial Member)

DEVINDER AJMANI,DELHI vs ASSESSING OFFICER, WARD 11(1), DELHI

ITA 6390/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

BG STEEL PRIVATE LIMITED,BHIWADI vs INCOME TAX OFFICER, DELHI

ITA 6255/DEL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SIDDHARTHA LAL TRUST,CHANAKYA PURI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 6253/DEL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON’BLE (Vice President), MRS. RENU JAUHRI, HON’BLE (Accountant Member)

SIDDHART SHANKAR,INDIRAPURAM vs THE ITO WARD- 2(2)(4), GHAZIABAD, HAPUR CHUNGI, GHAZIABAD

ITA 6252/DEL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

GURMEET CHADHA,HARYANA vs ITO WARD 1(3) GURGAON, GURGAON

ITA 6243/DEL/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)