← All Benches

ITAT Delhi Bench

78,275 judgments

ASHISH TYAGI,UTTAR PRADESH vs ITO WARD 2(1)(1), GHAZIABAD

ITA 6232/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

RAMA KANT TIWARI,FARIDABAD vs INCOME TAX OFFICER, WARD 2(2), FARIDABAD

ITA 6230/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

RAMA KANT TIWARI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD

ITA 6229/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

PUNEET KOHLI,DELHI vs THE ASSESSMENT UNIT, DELHI

ITA 6228/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6216/DEL/2025[2022-23]Status: Disposed14/1/2026AY 2022-23

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6215/DEL/2025[2020-21]Status: Disposed14/1/2026AY 2020-21

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6214/DEL/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

DCIT, NEW DELHI vs SHALLY THAPAR, NEW DELHI

ITA 6213/DEL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SANJAY KUMAR YADAV,DELHI vs CIT APPEAL, NEW DELHI

ITA 5818/DEL/2025[2019-20]Status: Disposed14/1/2026AY 2019-20

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

BIHAR MILK FEDERATION DISTRIBUTORS,NEW DELHI vs CENTRAL CIRCLE 28, NEW DELHI

ITA 5778/DEL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

SANJAY KUMAR,. vs DCIT CIRCLE-67(1), NEW DELHI, .

ITA 5765/DEL/2025[2015-16]Status: Disposed14/1/2026AY 2015-16

Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

AMIT GUPTA,DELHI vs ITO, NEW DELHI

ITA 5734/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SANGEETA SHARMA,GHAZIABAD, UP vs INCOME TAX OFFICER, GHAZIABAD

ITA 5635/DEL/2025[2013-14]Status: Disposed14/1/2026AY 2013-14

Ms. MADHUMITA ROY (Judicial Member)

DINESH KUMAR,GURGAON vs THE INCOME TAX OFFICER, WARD 1(4), GURGAON

ITA 5503/DEL/2025[2015-16]Status: Disposed14/1/2026AY 2015-16

SHRI VIKAS AWASTHY (Judicial Member)

M/S MORPHEUS DEVELOPERS PVT. LTD.,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 17(2), DELHI

ITA 5428/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

STIC TRAVELS PVT. LTD,DELHI vs DCIT, CIRCL24(2), DELHI

ITA 5304/DEL/2025[2014-15]Status: Disposed14/1/2026AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

STIC TRAVELS PVT. LTD,DELHI vs DCIT CIRCLE 24(2), DELHI

ITA 5303/DEL/2025[2013-14]Status: Disposed14/1/2026AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member)

LNG AMAETHON LLP,DELHI vs ITO WARD 14(1), DELHI

ITA 5302/DEL/2025[2016-17]Status: Disposed14/1/2026AY 2016-17

M/S PADMA POLYCHEM PVT. LTD.,DELHI vs NFAC, ASSESSMENT UNIT ITD, DELHI

ITA 5301/DEL/2025[2014-15]Status: Disposed14/1/2026AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

BASE EXPORTS PRIVATE LIMITED,DELHI vs ITO WARD 73 (3), DEHLI

ITA 5298/DEL/2025[2017-18]Status: Disposed14/1/2026AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)