ITAT Delhi Bench
78,279 judgments
STIC TRAVELS PVT. LTD,DELHI vs DCIT CIRCLE 24(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
LNG AMAETHON LLP,DELHI vs ITO WARD 14(1), DELHI
M/S PADMA POLYCHEM PVT. LTD.,DELHI vs NFAC, ASSESSMENT UNIT ITD, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
BASE EXPORTS PRIVATE LIMITED,DELHI vs ITO WARD 73 (3), DEHLI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
TRUTECH CONSTRUCTIONS PRIVATE LIMITED ,DELHI vs ITO WARD-25, DEHLI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RAJESH GUPTA,DELHI vs ITO WARD 69 (1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
RUPINDER KAUR ARORA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 35(1), DELHI, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ACIT, CIRCLE-7(1), DELHI, DELHI vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED, DELHI
RAMESH KUMAR,DELHI vs ITO WARD 43(2), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SULTAN KHAN,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, WARD-5(3)(4), GAUTAM BUDH NAGAR
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CGO COMPLEX, HAPUR CHUNGI vs KANPUR DEVELOPMENT AUTHORITY, MOTIJHEEL, KANPUR
M/S SIDHI VINAYAK FOUNDATION,HARYANA vs INCOME TAX OFFICER, FARIDABAD
SHRI VIKAS AWASTHY (Judicial Member)
MINACLE TRAEXIM PRIVATE LIMITED,BADLI INDUSTRIAL AREA vs INCOME TAX OFFICER, WARD-17(2), DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
NEHA GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 32, DELHI, DELHI
NEHA GUPTA,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -32, DELHI , DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
HARYANA FOOTBALL ASSOCIATION,HARYANA vs CIT EXEMPTION, CHANDIGARH
SH.S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
MONISHA DHAWAN (THROUGH LEGAL HEIR NAYANA DHAVAN),NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 28(1), DELHI, NEW DELHI
MS MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
