ITAT Delhi Bench
80,031 judgments
GAUTAM CHOPRA,NEW DELHI vs DCIT, JHANDEWALLAN EXTENSION
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUNIL JINDAL,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ARUSHI SURI,NEW DELHI vs ASSESSMENT OFFICER, ASSESSMENT UNIT, NEW DELHI
COLOUR CREATION PVT LTD,DELHI vs ACIT,CIRCLE-4(2), DELHI
SHRISATBEER SINGH GODARA (Judicial Member), SHRI SHRIS.RIFAUR RAHMAN (Accountant Member)
DCIT, CIRCLE-7(1), DELHI, DELHI vs FIS GLOBAL BUSINESS SOLUTIONS INDIA PVT. LTD., DELHI
ADEL SAINI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
ADEL SAINI,FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAVI BHARADWAJ, DELHI
IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘A': NEW DELHI. BEFORE SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.2230/Del/2025 (Assessment Year: 2011-12) ITA No.2231/Del/2025 (Assessment Year: 2012-13) ITA No.2232/Del/2025 (Assessment Year: 2013-14) DCIT, Delhi. vs. Ravi Bharadwaj, Flat No.21A, MIG Flats, Rajouri Garden, New Delhi – 110 027. (APPELLANT) (RESPONDENT) (PAN: AFFPB2016R) ASSESSEE BY : Shri V.K. Agarwal, Advocate Shri Hritik Lamba,
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAVI BHARADWAJ, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs RAVI BHARADWAJ, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs NATIONAL E-ASSESSMENT CENTER, DELHI , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs M/S KURELE PACKAGING PVT. LTD, KANPUR
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RADHA BUILDTECH (INDIA) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
