← All Benches
ITAT Delhi Bench
80,031 judgments
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
ITA 1132/DEL/2025[2016-17]Status: Disposed21/1/2026AY 2016-17
NITA KOTHARI,KIRTI NAGAR, NEW DELHI , DELHI vs ITO, CIVIC CENTRE,NEW DELHI
ITA 1129/DEL/2025[2017-18]Status: Disposed21/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
SUNIL AMBALAVELIL RAJU,DAKSHINA KANNADA vs ITO, WARD - 60(5), DELHI, DELHI
ITA 1123/DEL/2025[2018-19]Status: Disposed21/1/2026AY 2018-19
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA, NOIDA vs M/S RUDRA BULLDWELL HOMES PVT. LTD.,, DELHI
ITA 1119/DEL/2025[2017]Status: Disposed21/1/2026
RADHA BUILDTECH (INDIA) PRIVATE LIMITED ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-15, DELHI, DELHI
ITA 1085/DEL/2025[2021-22]Status: Disposed21/1/2026AY 2021-22
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
ADITI INFRABUILD AND SERVICES LTD.,DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI
ITA 5970/DEL/2024[2019-20]Status: Disposed21/1/2026AY 2019-20
DSC ENGINEERING PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-14, DELHI
ITA 5802/DEL/2024[2015-16]Status: Disposed21/1/2026AY 2015-16
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JAN ABHIVYAKTI SAMAJIK VIKAS SANSTHA,RAIPUR vs PR.COMMISSIONER OF INCOME TAX (CENTRAL)-2 NEW DELHI, NEW DELHI
ITA 5565/DEL/2024[2024-25]Status: Disposed21/1/2026AY 2024-25
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
EXPRESS FREIGHT CONSORTIUM,NEW DELHI vs ASSESSMENT UNIT, NEW DELHI
ITA 5422/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22
INDIA SEAH PRECISION METAL PRIVATE LIMITED,NOIDA vs DCIT, CIRCLE 10(1), DELHI, DELHI
ITA 5407/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22
ORIENTAL CONSULTANTS INDIA PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1), RANGE - 44, DELHI
ITA 5376/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22
EGENCIA TRAVEL INDIA PRIVATE LIMITED,NEW DELHI vs INCOME-TAX OFFICER, WARD 8(1), DELHI, , NEW DELHI
ITA 5371/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22
T.EN GLOBAL BUSINESS SERVICES PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 25(1), CR BUILDING
ITA 5342/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22
INTERGLOBE AIR TRANSPORT LIMITED,NEW DELHI vs DCIT, CIRCLE 10(1), DELHI, NEW DELHI
ITA 5340/DEL/2024[2021-22]Status: Disposed21/1/2026AY 2021-22
CLAAS AGRICULTURAL MACHINERY PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2), NEW DELHI, NEW DELHI
ITA 4563/DEL/2024[AY 2020-21]Status: Heard21/1/2026
FEDERAL-MOGUL GOETZE INDIA LIMITED,DELHI vs DCIT, DELHI
ITA 4407/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21
ITRON INDIA PRIVATE LIMITED ,NOIDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI
ITA 4389/DEL/2024[2020-21]Status: Heard21/1/2026AY 2020-21
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BOEING INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX (DCIT) , CIRCLE-4(2), NEW DELHI
ITA 4337/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21
XL INDIA BUSINESS SERVICES PRIVATE LIMITED,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4332/DEL/2024[2020-2021]Status: Disposed21/1/2026AY 2020-2021
LINTEC INDIA PRIVATE LIMITED,SOUTH DELHI, DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1), OFFICE OF DCIT, CR BUILDING, DELHI,
ITA 4282/DEL/2024[AY 2020-21]Status: Heard21/1/2026
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)