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ITAT Delhi Bench

80,031 judgments

AL MAHA FOODS INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE (JAO - DCIT CIRCLE 1(1), DELHI), NEW DELHI

ITA 3974/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

LS CABLE INDIA PRIVATE LIMITED,HARYANA vs DCIT, CIRCLE 13(1), NEW DELHI

ITA 3907/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

LI & FUNG (INDIA) PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-13(1), DELHI

ITA 3819/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

DCIT, DELHI vs RAMAKRISHNA ELECTRO COMPONENTS PVT. LTD., DELHI

ITA 2744/DEL/2024[2017-18]Status: Disposed21/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

JPR BALAJI INFRA PRIVATE LIMITED,DELHI EAST vs DCIT, DELHI CR BUILDING

ITA 2313/DEL/2024[2014-15]Status: Disposed21/1/2026AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ACIT, DELHI vs B R GOEL AND SONS HUF, DELHI

ITA 2143/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

CHARAT SINGH,SIRSA vs PCIT ROHTAK, ROHTAK

ITA 2087/DEL/2024[2018-19]Status: Disposed21/1/2026AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

B.R. GOEL AND SONS,EAST DELHI vs DCIT, CENTRAL CIRCLE-29, NEW DELHI

ITA 1535/DEL/2024[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

INCOME TAX OFFICER, DELHI vs K G BUILDWELL PRIVATE LIMITED, DELHI

ITA 3598/DEL/2023[2012-13]Status: Disposed21/1/2026AY 2012-13

DILEEP KUMAR GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-31, DELHI

ITA 3593/DEL/2023[2014-15]Status: Disposed21/1/2026AY 2014-15

DILEEP KUMAR GUPTA,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI

ITA 3592/DEL/2023[2013-14]Status: Disposed21/1/2026AY 2013-14

ADANI TRACKS MANAGEMENT SERVICE LIMITED (FORMERLY KNOWN AS ADANI TRACKS MANAGEMENT SERVICE PRIVATE LIMITED) (ALSO FORMERLY KNOWN AS SURGUJA RAIL CORRIDOR PRIVATE LIMITED),GURGAON vs DCIT CIRCLE 3(1), GURGAON

ITA 1128/DEL/2023[2020-21]Status: Disposed21/1/2026AY 2020-21

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

FAQIR CHAND LOCKERS & VAULTS PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-31, NEW DELHI

ITA 1039/DEL/2023[2019-20]Status: Disposed21/1/2026AY 2019-20

OPPO MOBILES INDIA PVT LTD,HARYANA vs DCIT CENTRAL CIRCLE-30, NEW DELHI

ITA 2549/DEL/2022[2018-19]Status: Disposed21/1/2026AY 2018-19

OPPO MOBILES INDIA PVT LTD,HARYANA vs DCIT CENTRAL CIRCLE-30, NEW DELHI

ITA 2548/DEL/2022[2017-18]Status: Disposed21/1/2026AY 2017-18

BROWN- FORMAN WORLDWIDE LLC,GURGAON vs ACIT, INT, TAXATION, GURGAON

ITA 2329/DEL/2022[2009-10]Status: Disposed21/1/2026AY 2009-10

LI & FUNG (INDIA) P.LTD,NEW DELHI vs DCIT, CIRCLE-16(1), NEW DELHI

ITA 1820/DEL/2022[2018-19]Status: Disposed21/1/2026AY 2018-19

VATIKA SEVEN ELEMENTS P.LTD,NEW DELHI vs ACIT, CIRCLE-26(2), NEW DELHI

ITA 9862/DEL/2019[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

DCIT CIRCLE-1(1) (E), NEW DELHI vs GURU GOBIND SINGH EDUCATIONAL CHARITABLE TRUST, NEW DELHI

ITA 8504/DEL/2019[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

RIVET HEALTH CLUB PVT LTD,FARIDABAD vs ITO WARD - 2(2), FARIDABAD

ITA 6182/DEL/2019[2015-16]Status: Disposed21/1/2026AY 2015-16