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ITAT Delhi Bench

80,033 judgments

DCIT CIRCLE-1(1) (E), NEW DELHI vs GURU GOBIND SINGH EDUCATIONAL CHARITABLE TRUST, NEW DELHI

ITA 8504/DEL/2019[2015-16]Status: Disposed21/1/2026AY 2015-16

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

RIVET HEALTH CLUB PVT LTD,FARIDABAD vs ITO WARD - 2(2), FARIDABAD

ITA 6182/DEL/2019[2015-16]Status: Disposed21/1/2026AY 2015-16

ACIT, NEW DELHI vs M/S. PEARLS BUILDWELL INFRASTRUCTURE LTD., NEW DELHI

ITA 6089/DEL/2016[2014-15]Status: Disposed21/1/2026AY 2014-15

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, NEW DELHI vs M/S. PEARLS BUILDWELL INFRASTRUCTURE LTD., NEW DELHI

ITA 6087/DEL/2016[2012-13]Status: Disposed21/1/2026AY 2012-13

SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

CYGNUS INFRABUILD PVT. LTD.,DELHI vs ITO, NEW DELHI

ITA 3181/DEL/2016[2011-12]Status: Disposed21/1/2026AY 2011-12

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

VENKATACHALAM THANGAVELU vs ITO, WARD 70(1), DELHI

W.P.(C)/538/202620/1/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1, NEW DELHI vs GENPACT SERVICES LLC

ITA/379/202520/1/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-1, NEW DELHI vs GENPACT SERVICES LLC

ITA/378/202520/1/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

RAJENDER SINGH SIHAG,HISAR vs INCOME TAX OFFICER WARD-1 HISAR, HISAR

ITA 8500/DEL/2025[2023-24]Status: Disposed20/1/2026AY 2023-24

Sh. Satbeer Singh Godara (Judicial Member)

ANSHU KUMARI,GHAZIABAD vs ITO WARD 2(2)(1), GHAZIABAD

ITA 8465/DEL/2025[2018-19]Status: Disposed20/1/2026AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

BAY LAUREL RETREAT ,FARIDABAD vs ITO, WARD 1(1), FARIDABAD , FARIDABAD

ITA 8418/DEL/2025[2023-24]Status: Disposed20/1/2026AY 2023-24

Sh. Satbeer Singh Godara (Judicial Member)

KRISHAN KUMAR YADAV,REWARI vs ITO, WARD-2, REWARI, REWARI

ITA 8417/DEL/2025[2020-21]Status: Disposed20/1/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

SH. RAJ KUMAR AGGARWAL,DELHI vs INCOME TAX OFFICER, DELHI

ITA 8416/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

KULDEEP SINGH,DELHI vs COMMISSIONER, CIVIC CENTRE -DELHI

ITA 8414/DEL/2025[2017-2018]Status: Disposed20/1/2026AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

RAMESH YADAV,GURGAON vs ITO, WARD 3(1) GURGAON, GURGAON

ITA 8413/DEL/2025[2011-12]Status: Disposed20/1/2026AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

CHILDREN OF THE WORLD (DELHI) SOCIETY,DELHI vs ITO WARD EXEMPTION 1(3), DELHI

ITA 8385/DEL/2025[2018-19]Status: Disposed20/1/2026AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

PRAVEEN GUPTA,DELHI vs ITO WARD 62(1), DELHI

ITA 8377/DEL/2025[2020-21]Status: Disposed20/1/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

ROHTAS SINGH DUGGAL,PANIPAT vs ITO WARD 1, PANIPAT

ITA 8376/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

VIKAS ,PANIPAT vs ITO WARD 1, PANIPAT

ITA 8321/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

ROHIT GOEL,DELHI vs DCIT, CC-20, DELHI

ITA 8320/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)