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ITAT Delhi Bench

80,037 judgments

PRAVEEN GUPTA,DELHI vs ITO WARD 62(1), DELHI

ITA 8377/DEL/2025[2020-21]Status: Disposed20/1/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

ROHTAS SINGH DUGGAL,PANIPAT vs ITO WARD 1, PANIPAT

ITA 8376/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

VIKAS ,PANIPAT vs ITO WARD 1, PANIPAT

ITA 8321/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

ROHIT GOEL,DELHI vs DCIT, CC-20, DELHI

ITA 8320/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SUMAN LATA LAMBA,HARYANA vs ITO WARD 4, HISAR

ITA 8319/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

ASHOK KUMAR AGARWAL,MEERUT vs ITO WARD 1(1)(1), MEERUT

ITA 8315/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

REFIRAL SOLUTIONS PRIVATE LIMITED,GURGAON vs INCOME TAX OFFICER, GURGAON

ITA 8306/DEL/2025[2015-16]Status: Disposed20/1/2026AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

BHUPENDER SANDHU,MEERUT vs ITO WARD 2(3)(4), HAPUR

ITA 8224/DEL/2025[2021-22]Status: Disposed20/1/2026AY 2021-22

Sh. Satbeer Singh Godara (Judicial Member)

SUBHASH CHANDER,HARYANA vs DEV KUMAR, ITO WARD-04, HARYANA

ITA 8221/DEL/2025[2012-13]Status: Disposed20/1/2026AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

AJAY NAGPAL ,DELHI vs ITO, WARD-48(1), DELHI

ITA 8145/DEL/2025[2018-19]Status: Disposed20/1/2026AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

NITISH JAIN,DELHI vs ITO, WARD 54(1), DELHI, DELHI

ITA 7452/DEL/2025[2019-20]Status: Disposed20/1/2026AY 2019-20

IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH `SMC', NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member ITA No. 7452/Del/2025 : Asstt. Year: 2019-20 Nitish Jain, Vs Income Tax Officer, 41, Bhogal Road, Jangpura, Ward-54(1), Bhogal, New Delhi-110014 New Delhi-110002 (APPELLANT) (RESPONDENT) PAN No. AHFPJ0396Q Assessee by: Sh. Raman Kumar Goyal, AR Revenue by : Sh. Manoj Kumar, Sr. DR Date of Hearing: 20.01.2026 Date of Pronouncement: 20.01.2026 ORDER This assessee's appeal for Ass

AGARWAL FINESTATE PVT LTD,DELHI vs INCOME TAX OFFICER, DELHI

ITA 7450/DEL/2025[2015-16]Status: Disposed20/1/2026AY 2015-16

RAJESH GUPTA,DELHI vs ITO, UTTAR PRADESH

ITA 7432/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

CO OPERATIVE CANE DEVELOPMENT UNION LTD, SIMBHAOLI, SAMBHAOLI, HAPUR,SAMBHAOLI, HAPUR vs INCOME TAX OFFICER WARD 2(3)(4), HAPUR, HAPUR

ITA 7027/DEL/2025[2017-2018]Status: Disposed20/1/2026AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

CO OPERATIVE CANE DEVELOPMENT UNION LTD SAMBHAOLI, HAPUR ,SAMBHAOLI, HAPUR vs INCOME TAX OFFICER WARD 2(3)(4) HAPUR, HAPUR

ITA 7026/DEL/2025[2016-2017]Status: Disposed20/1/2026AY 2016-2017

RESHMA HARBAKHSH SINGH THROUGH LEGAL HEIR SH. VIKRAMADITYA SINGH,NEW DELHI vs DCIT, CIRCLE-28(1), DELHI

ITA 6289/DEL/2025[2018-19]Status: Disposed20/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

GEETIKA SINGH,DELHI vs ITO, WARD-32(4), NEW DELHI

ITA 6021/DEL/2025[2011-2012]Status: Disposed20/1/2026AY 2011-2012

Sh. Satbeer Singh Godara (Judicial Member)

ARIHANT CHAND JAIN,DELHI vs DCIT, CIRCLE-59(1), DELHI

ITA 5330/DEL/2025[2009-10]Status: Disposed20/1/2026AY 2009-10

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

CAPITAL CITY HOSPITALITY PRIVATE LIMITED,DELHI vs ITO WARD 5(1), DELHI

ITA 5158/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)

KRN EXCLUSIVE,DELHI vs ITO WARD-43(6), DELHI

ITA 1187/DEL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)