ITAT Delhi Bench
78,275 judgments
SANGITA ASHOK BANTHIA,MUMBAI vs DCIT CENTRAL CIRCLE -27, NEW DELHI
SANGITA ASHOK BANTHIA,MUMBAI vs DCIT CENTRAL CIRCLE -27, NEW DELHI
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs SRI LANKA CRICKET
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs PUNJAB NATIONAL BANK
BABAJI UDYOG,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
PRITHVI LANDCRAFT PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, NFAC
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRITHVI LANDCRAFT PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, NFAC
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MCKINSEY GLOBAL CAPABILITIES AND SERVICES PRIVATE LIMITED (MGCS) [MGSIPL NOW MERGED WITH MGCS],HARYANA vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX / INCOME-TAX OFFICER, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
SURAJMAL GARG METALS PRIVATE LIMITED,DELHI vs ITO, WARD 24(4), DELHI
M/S NIRVANA NEST BUILDCON PVT. LTD,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-14, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
CHANDRA PRAKASH JAIN,UTTARPRADESH vs DCIT CENTRAL CIRCLE -20, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWLAN EXTN. vs LOTUS HERBALS PRIVATE LIMITED , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
RAJA PAINTS INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME TAX, GURGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
NEW BHOLA SONS JEWELLERS,DELHI vs ITO, WARD-59(6), DELHI, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
PROACTIVE IN & OUT ADVERTISING PRIVATE LIMITED,MUMBAI vs THE COMMISSIONER OF INCOME TAX (APPEALS)-26, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Amitabh Shukla (Accountant Member)
MANGE RAM,GURUGRAM vs PR. COMMISSIONER OF INCOME TAX, FARIDABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INCOME TAX OFFICER, DELHI vs LALITA AGARWAL, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, DELHI vs LALITA AGARWAL, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
LALITA AGARWAL,DELHI vs ITO,WARD-69(3), DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
