ITAT Delhi Bench
78,275 judgments
RENEW SURYA VIHAAN PRIVATE LTD,DELHI vs CIT,NFAC, DELHI
ACIT, CIRCLE-61(1), DELHI, DELHI vs MUKESH KUMAR MOHTA, DELHI
INCOME TAX OFFICER, EXEMPTION vs DOGRA EDUCATIONAL SOCIETY, GROUND FLOOR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI vs JALCO FINANCIAL SERVICES PRIVATE LIMITED, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEENC CHANDRA (Accountant Member)
NOIDA TOWERS PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-16(1), DELHI
DCIT, CIRCLE-7(1), DELHI vs DEV RUBBER FACTORY PRIVATE LIMITED , DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJ KUMAR DAGA,NEW DELHI vs DCIT CIRCLE 30(1), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INTERNATIONAL INSTITUTE OF TELECOM TECHNOLOGY,DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2), NEW DELHI, DELHI vs SHRI HARISH BAHL, DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HERO FINCORP LIMITED,NEW DELHI vs ACIT, CIRCLE 11(1), DELHI, C.R. BUILDING
JAGPAL,GURUGRAM vs PR. COMMISSIONER OF INCOME TAX, FARIDABAD
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ZIA RATHI,DELHI vs INCOME TAX OFFICER WARD-44(3), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CBRE LIMITED,HONG KONG vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (INTERNATIONAL TAXATION)-1(2)(1), NEW DELHI, DELHI
SHRI RAMIT KOCHAR (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
ARCHNA CHADHA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX - 52(1), NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ACIT,CIRCLE-10(1) , NEW DELHI vs INDEX SECURITIES & RESEARCH PVT LTD, NEW DELHI
DCIT, CC-27, NEW DELHI vs KRRISH REALTECH PRIVATE LIMITED, NEW DELHI
ZEBA URFI,NEW DELHI vs ITO, WARD-7(4), NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
KAMAL JAIN,ROORKEE vs DCIT, CIRCLE HARIDWAR , HARIDWAR
ACIT, NEW DELHI vs M/S. TECPRO SYSTEM LTD., GURGAON
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, NEW DELHI vs M/S. TECPRO SYSTEM LTD., GURGAON
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)