ITAT Delhi Bench
78,275 judgments
SATISH KUMAR MAILIK,NEW DELHI vs ITO WARD 52(3), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DIVYA PANWAR,SHAMLI vs DCIT, MEERUT
Ld. CIT(A) who vide impugned order dated 07.05.2025, dismissed the
VSG PAN INDUSTRIES PRIVATE LIMITED,SONEPAT, HARYANA vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA
ATUL AGARWAL,NEW DEV PURI , BHATIPURA ,MEERUT vs INCOME TAX OFFICER , MEERUT
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
GANDARAM AND SONS JEWELLERS PVT LTD,DELHI vs AC CIRCLE 10(1), NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHADEWALAN vs ASIAN HOTELS (NORTH) LIMITED , DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ATMA RAM BUILDERS PRIVATE LIMITED, NEW DELHI,NEW DELHI vs INCOME TAX OFFICER, CENTRAL CIRCLE 5, NEW DELHI, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ABHI CAPITAL SERVICES LTD., NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ABHI CAPITAL SERVICES LIMITED, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
RAMVIR YADAV,GURGAON vs ITO WARD- 3(1), DELHI
RAJBIR SINGH,GURGAON vs ACIT, CENTRAL CIRCLE-19, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HORIZON HGE ELECTRONIC EQUIPMENT INDIA PVT LTD,GAUTAM BUDDHA NAGAR vs DCIT,CIRCLE-10(1), DELHI
SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TSI YATRA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-25(1), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
LATE SHRI DULEECHANDA THROUGH LEGAL REPRESENTATIVE SHRI RAJENDRA CHAUDHARY,GAUTAM BUDH NAGAR vs ITO,WARD- 1(2), GHAZIABAD
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
HORIZON BUILDMART PVT LTD,GURGAON vs ACIT, CIRCLE-2, FARIDABAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
JCIT OSD, DELHI vs AMSTRONG AGENCIES PVT LTD, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
OUTSOURCEPARTNERS INTERNATIONAL PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE- 19(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER, HISAR vs AJAY KUMAR, HISAR
INCOME TAX OFFICER WARD-1 HISAR, HISAR vs AJAY KUMAR, HISAR
DCIT, CIRCLE- 19(1), DELHI vs OUTSOURCEPARTNERS INTERNATIONAL PVT. LTD., DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)