ITAT Delhi Bench
78,275 judgments
CHANDI RAM SAHAJWANI THROUGH DINESH KUMAR LEGAL HEIR,PANIPAT vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI ANUBHAV SHARMA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIKAS JAIN,NOIDA vs ACIT, CC-7, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MAHAVIR PRASAD GUPTA AND SONS ,DELHI vs DCIT , CENTRAL CIRCLE -16 , DELHI
M.S. BUILDERS,MORADABAD vs ITO WARD-1(1), MORADABAD
SATENDER TYAGI C/O B K KAPUR & COMPANY,GHAZIABAD vs ACIT, MEERUT, MEERUT
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATENDER TYAGI C/O B K KAPUR & COMPANY,GHAZIABAD vs ACIT, MEERUT, MEERUT
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATENDER TYAGI C/O B K KAPUR & COMPANY,GHAZIABAD vs ACIT, MEERUT, MEERUT
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SATENDER TYAGI C/O B K KAPUR AND COMPANY,GHAZIABAD vs DCIT, GHAZIABAD, GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
M/S BHUPENDRA AUTOTECH INDUSTRIES (P) LTD.,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, HARYANA
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
MDGUPTA DEVELOPERS PRIVATE LIMITED,GHAZIABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), GHAZIABAD, GHAZIABAD
MATRIBHOOMI SEWA SANSTHA,SOUTH EAST vs WARD EXEMPTION 1(4), CIVIC CENTRE
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ONUS PLANTATIONS AND AGRO LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI
SHALINI CHHABRA,FARIDABAD vs ITO WARD-2(3), FARIDABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ANIL KUMAR JAIN,NEW DELHI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-26, JHANDEWALAN, NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN vs STERLING AGRO INDUSTRIES LIMITED , DELHI
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN vs STERLING AGRO INDUSTRIES LIMITED , DELHI
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN vs STERLING AGRO INDUSTRIES LIMITED , DELHI
YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRIMANISH AGARWAL (Accountant Member)
