← All Benches
ITAT Delhi Bench
81,626 judgments
THE COMMISSIONER OF INCOME TAX-V vs INDIA LIMITED
ITA/194/200716/7/2008
COMMISSIONER OF INCOME TAX vs GULAB FARMS P.LTD.
ITA - 737 / 200814/7/2008
COMMISSIONER OF INCOME TAX vs E.I.DUPONT INDIA P.LTD
ITA - 736 / 200814/7/2008
COMMISSIONER OF INCOME TAX vs DHARAM PAL PREM CHAND LTD.
ITA - 729 / 200814/7/2008
COMMISSIONER OF INCOME TAX vs HOTLINE DISPLAY DEVICES LTD.
ITA - 727 / 200814/7/2008
THE COMMISSIONER OF INCOME TAX XIII vs KHETWANI BROTHERS
ITA - 784 / 200811/7/2008
DIRECTORE OF INCOME TAX vs SAKET CLUB
ITA - 700 / 20089/7/2008
COMMISSIONER OF INCOME TAX DELHI VI vs VINOD AGGARWAL & CO. P.LTD.
ITA - 691 / 20089/7/2008
COMMISSIONER OF INCOME TAX vs BHANDARI INTERSETATE CARRIERS
ITA - 681 / 20088/7/2008
COMMISSIONER OF INCOME TAX vs UNITED GENERAL FINANCE INDUSTRIES LTD.
ITA - 672 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs HIGH GAIN FINVES P. LTD.
ITA - 666 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs SHEKHAR TYAGI
ITA - 687 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs RAMPHAL TYAGI
ITA - 720 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs MADHU TYAGI
ITA - 685 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs H.R.TYAGI
ITA - 664 / 20087/7/2008
COMMISSIONER OF INCOME TAX vs GEETA TYAGI
ITA - 670 / 20087/7/2008
THE COMMISSIONER OF INCOME TAX DELHI III vs SUPER POLYFABRICS LTD.
ITA - 764 / 20087/7/2008
THE COMMISSIONER OF INCOME TAX – XVII vs DHIR GLOBAL INDUSTRIES PVT. LTD.
ITA/677/20084/7/2008
THE COMMISSIONER OF INCOME TAX – XVII vs DHIR GLOBAL INDUSTRIES PVT. LTD.
ITA/679/20084/7/2008
THE COMMISSIONER OF INCOME TAX DELHI XVII vs DHIR GLOBAL INDUSTRIES P. LTD.
ITA - 679 / 20084/7/2008
