ITAT Delhi Bench

78,271 judgments

DEVINDER SINGH,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1537/DEL/2025[2020-21]Status: Disposed27/1/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

CAMFIL INDIA PRIVATE LIMITED,GURGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RANGE 53, GURGAON

ITA 6011/DEL/2024[2021-22]Status: Disposed27/1/2026AY 2021-22

PERFETTI VAN MELLE INDIA PVT LT.D,GURGOAN vs DCIT, CIRCLE-1, GURGAON

ITA 5389/DEL/2024[2021-22]Status: Disposed27/1/2026AY 2021-22

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ATHENA HISAR SOLAR POWER PRIVATE LIMITED,NEW DELHI vs DCIT ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 5372/DEL/2024[AY 2021-22]Status: Disposed27/1/2026

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JOHNSON MATTHEY INDIA PVT. LTD.,DELHI vs DCIT, CIRCLE-13(1), DELHI

ITA 5199/DEL/2024[2021-22]Status: Disposed27/1/2026AY 2021-22

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DORA MEDICAL TRADING (INDIA) PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ITA 4998/DEL/2024[2021-22]Status: Disposed27/1/2026AY 2021-22

MANLIFT INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX 16(3), NEW DELHI

ITA 4461/DEL/2024[2020-21]Status: Disposed27/1/2026AY 2020-21

DELTA ELECTRONICS INDIA PRIVATE LIMITED,GURGAON, HARYANA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), GURGAON, GURGAON, HARYANA

ITA 4448/DEL/2024[2020-21]Status: Disposed27/1/2026AY 2020-21

MUFG BANK, LTD.,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(2)(1), INTL. TAXATION , NEW DELHI

ITA 3929/DEL/2024[AY 2020-21]Status: Disposed27/1/2026

ARIBA INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 2705/DEL/2024[2011-12]Status: Disposed27/1/2026AY 2011-12

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MANDEEP SINGH ANAND,DELHI vs DCIT, CIRCLE 53(1), DELHI

ITA 1388/DEL/2024[2013-14]Status: Disposed27/1/2026AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MUFG BANK LTD,NEW DELHI vs ACIT, CIRCLE 2(2)(1), INTERNATIONAL TAXATION, NEW DELHI

ITA 134/DEL/2023[2019-20]Status: Disposed27/1/2026AY 2019-20

LAXMI NARAYAN,GURGAON vs ITO, WARD 2(2), GURGAON

ITA 1980/DEL/2022[2010-11]Status: Disposed27/1/2026AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MUFG BANK LTD. (EARLIER KNOWN AS THE BANK OF TOKYO MITSUBISHI UFJ, LTD. ),NEW DELHI vs ACIT CIRCLE-2(2)(1), INTERNATIONAL TAXATION, DELHI

ITA 1477/DEL/2022[2018-19]Status: Disposed27/1/2026AY 2018-19

MUFG BANK LTD. (EARLIER KNOWN AS THE BANK OF TOKYO MITSUBISHI UFJ, LTD. ),DELHI vs ACIT CIRCLE-2(2)(1), INTERNATIONAL TAXATION, NEW DELHI

ITA 1476/DEL/2022[2017-18]Status: Disposed27/1/2026AY 2017-18

MUFG BANK LTD,NEW DELHI vs ACIT, CIRCLE-2(2)(1) (INTERNATIONAL TAXATION), NEW DELHI

ITA 844/DEL/2021[2016-17]Status: Disposed27/1/2026AY 2016-17

ITO WARD - 20(3), NEW DELHI vs QUETZAL EXIM PVT LTD, NEW DELHI

ITA 717/DEL/2020[2016-17]Status: Disposed27/1/2026AY 2016-17

RITESH KUMAR GUPTA,NEW DELHI vs ACIT, CENTRAL CIRCLE-5, NEW DELHI

ITA 688/DEL/2020[2011-12]Status: Disposed27/1/2026AY 2011-12

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

TOSHIBA INDIA PVT. LTD.,GURGAON vs ACIT, CIRCLE- 25(2), NEW DELHI

ITA 9752/DEL/2019[2015-16]Status: Disposed27/1/2026AY 2015-16

AECOM INDIA PVT. LTD.,,GURGAON vs ACIT, GURGAON

ITA 1021/DEL/2016[2011-12]Status: Disposed27/1/2026AY 2011-12