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ITAT Delhi Bench

78,271 judgments

FORUM SALES PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 07, DELHI

ITA 6375/DEL/2025[2014-15]Status: Disposed27/1/2026AY 2014-15

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

FORUM SALES PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE- 07, DELHI

ITA 6374/DEL/2025[2013-14]Status: Disposed27/1/2026AY 2013-14

SHRI MAHAVIR SINGH, HON’BLE (Vice President), SMT. RENU JAUHRI, HON’BLE (Accountant Member)

ACIT, CIRCLE 10(1), NEW DELHI vs HERO ECOTECH LIMITED, PUNJAB

ITA 6371/DEL/2025[2017-18]Status: Disposed27/1/2026AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SURINDER KUMAR MALHOTRA,DELHI vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI

ITA 6370/DEL/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

JYOTI CHAUHAN,NEW DELHI vs ASSESSING OFFICER WARD 6(1), DELHI

ITA 6368/DEL/2025[2014-15]Status: Disposed27/1/2026AY 2014-15

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

ANISHA GUPTA,NOIDA vs ACIT,CIRCLE-60(1), DELHI

ITA 6352/DEL/2025[2010-11]Status: Disposed27/1/2026AY 2010-11

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

NIRIPRAJ SINGH SOHAL,FARIDABAD vs ITO WARD 6(1) LUDHIANA, LUDHIANA

ITA 6276/DEL/2025[2015-16]Status: Disposed27/1/2026AY 2015-16

SEEMA AGARWAL,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 27, NEW DELHI, NEW DELHI

ITA 5912/DEL/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ASTOM MULTITRADE PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-8, DELHI

ITA 5369/DEL/2025[2020-21]Status: Disposed27/1/2026AY 2020-21

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

MAA CHINTPURNI MANDIR TRUST,GURGAON vs EXEMPTIONS WARD FARIDABAD, FARIDABAD

ITA 5365/DEL/2025[2023-24]Status: Disposed27/1/2026AY 2023-24

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

SAMAST HANUMAN BHAKT GAU SEWA DHAM TRUST,DELHI vs ITO WARD EXEMP 2(1), DELHI

ITA 4773/DEL/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT CIR-19(1), NEW DELHI vs SHIPRA BANSAL, NEW DELHI

ITA 4474/DEL/2025[2012-13]Status: Disposed27/1/2026AY 2012-13

SHRI ANUBHAV SHARMA, JUDICAL MEMBER, SHRI MANISH AGARWAL (Accountant Member)

NTT COMMUNICATIONS INDIA NETWORK SERVICES PVT LTD,DELHI vs DCIT, CIRCLE 16(1), DELHI

ITA 4311/DEL/2025[2020-21]Status: Disposed27/1/2026AY 2020-21

MANJU GOYAL,DELHI vs PR, CIT CENTRAL -3, DELHI

ITA 3460/DEL/2025[2016-17]Status: Disposed27/1/2026AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

INCOME TAX OFFICER, DELHI vs INDO SPIRITS, DELHI

ITA 3344/DEL/2025[2022-23]Status: Disposed27/1/2026AY 2022-23

GEETANJALI BHAYANA,DELHI vs DCIT CENTRAL CIRCLE-32 DELHI, NEW DELHI

ITA 2252/DEL/2025[2020-21]Status: Disposed27/1/2026AY 2020-21

GEETANJALI BHAYANA,DELHI vs DCIT CENTRAL CIRCLE-32 DELHI, NEW DELHI

ITA 2228/DEL/2025[2019-20]Status: Disposed27/1/2026AY 2019-20

GEETANJALI BHAYANA,DELHI vs DCIT CENTRAL CIRCLE-32 DELHI, NEW DELHI

ITA 2227/DEL/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

DEVINDER SINGH,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1539/DEL/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DEVINDER SINGH,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, DELHI

ITA 1538/DEL/2025[2019-20]Status: Disposed27/1/2026AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)