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ITAT Delhi Bench

78,271 judgments

M/S. ORACLE INDIA PRIVATE LIMITED,NEW DELHI vs ADDL.CIT, NEW DELHI

ITA 6907/DEL/2014[2007-08]Status: Disposed28/1/2026AY 2007-08

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GUPTA VIJAY K AND CO vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.

W.P.(C)/1040/202627/1/2026

MADAN LAL,GURGAON vs INCOME TAX OFFICER, GURGAON

ITA 8893/DEL/2025[2010-11]Status: Disposed27/1/2026AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

SHIVAM AGARWAL,MEERUT vs ITO, WARD 1(2)(5), MEERUT

ITA 8892/DEL/2025[2017-18]Status: Disposed27/1/2026AY 2017-18

MANSOOR BAITHA,DELHI vs ITO WARD 62 (1) - JAO, DELHI

ITA 8829/DEL/2025[2017-18]Status: Disposed27/1/2026AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

MANSOOR BAITHA,DELHI vs ITO WARD 62 (1) JAO, NEW DELHI

ITA 8828/DEL/2025[2017-18]Status: Disposed27/1/2026AY 2017-18

OM PRAKASH ,DELHI vs ITO WARD 2 (3), NOIDA

ITA 8824/DEL/2025[2012-13]Status: Disposed27/1/2026AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

NUPUR MATHUR,GURGAON vs ITO WARD 3 (1), GURGAON

ITA 8823/DEL/2025[2015-16]Status: Disposed27/1/2026AY 2015-16

MANSI GULATI,DELHI vs ITO WARD 45(1), DELHI

ITA 8816/DEL/2025[2018-19]Status: Disposed27/1/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER , PANIPAT vs HANS RAJ AHUJA , PANIPAT

ITA 8814/DEL/2025[2017-18]Status: Disposed27/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

GAURAV DHIR,NEW DELHI vs INCOME TAX OFFICER WARD 30(5), NEW DELHI

ITA 8812/DEL/2025[2012-13]Status: Disposed27/1/2026AY 2012-13

KAPIL CHAUHAN,SHALIMAR GARDEN vs WARD 3 , INCOME TAX OFFICE

ITA 8806/DEL/2025[2012-13]Status: Disposed27/1/2026AY 2012-13

JABBAR KHAN,GHAZIABAD vs NATIONAL FACELESS ASSESSMENT CENTRE,, DELHI

ITA 8602/DEL/2025[2014-15]Status: Disposed27/1/2026AY 2014-15

INCOME TAX OFFICER, WARD-13(3), CR BUILDING vs JMV INFRASTRUCTURE PRIVATE LIMITED , TRI NAGAR, NEW DELHI

ITA 8487/DEL/2025[2012-13]Status: Disposed27/1/2026AY 2012-13

GEMINI HARYANVI CHARITABLE TRUST,DELHI vs INCOME TAX DEPARTMENT, DELHI

ITA 8297/DEL/2025[2023-24]Status: Disposed27/1/2026AY 2023-24

SHRI SATBEER SINGH GODARA (Judicial Member)

KOMAL KUMAR,SAMBHALHERA vs ASSESMENT UNIT, ASSESMENT UNIT INCOME TAX DEPARTMENT

ITA 7482/DEL/2025[2020-21]Status: Disposed27/1/2026AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

RIPUDAMAN CHARITABLE TRUST,DELHI vs COMMISSIONER (EXEMPTION) OF INCOME TAX-1961, NEW DELHI, DELHI

ITA 6397/DEL/2025[2026-2027]Status: Disposed27/1/2026AY 2026-2027

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

RIPUDAMAN CHARITABLE TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI, DELHI

ITA 6385/DEL/2025[2026-2027]Status: Disposed27/1/2026AY 2026-2027

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

NARESH AGGARWAL FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

ITA 6377/DEL/2025[2024-25]Status: Disposed27/1/2026AY 2024-25

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

NARESH AGGARWAL FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI

ITA 6376/DEL/2025[2024-25]Status: Disposed27/1/2026AY 2024-25

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)