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ITAT Delhi Bench
78,271 judgments
IKEA INDIA P.LTD,NEW DELHI vs DCIT, CIRCLE-10(1), NEW DELHI
ITA 1186/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19
LE PASSAGE TO INDIA TOURS & TRAVELS PVT. LTD.,NEW DELHI vs DCIT,CIRCLE- 13(1) , NEW DELHI
ITA 672/DEL/2021[2016-17]Status: Disposed28/1/2026AY 2016-17
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
ARICENT TECHNOLOGIES (HOLDINGS) LIMITED (AS SUCCESSOR - IN - INTEREST OF ERSTWHILE ARICENT TECHNOLOGIES PRIVATE LIMITED),NEW DELHI vs NEAC, NEW DELHI
ITA 600/DEL/2021[2016-17]Status: Disposed28/1/2026AY 2016-17
FENA PVT. LTD.,NEW DELHI vs ADDL. CIT NATIONAL FACELESS CENTRE, NEW DELHI
ITA 573/DEL/2021[2016-17]Status: Disposed28/1/2026AY 2016-17
EVALUESERVE.COM PVT. LTD.,GURGAIN vs ACIT CIRCLE-9(2), NEW DELHI
ITA 422/DEL/2021[2016-17]Status: Disposed28/1/2026AY 2016-17
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
QUALCOMM INDIA PVT. LTD. ,NEW DELHI vs ACIT, NEW DELHI
ITA 1503/DEL/2021[2016-2017]Status: Disposed28/1/2026AY 2016-2017
INDUCTIS (INDIA) PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 12(1), NEW DELHI
ITA 9713/DEL/2019[2015-16]Status: Disposed28/1/2026AY 2015-16
ACIT CIRCLE-26(2), NEW DELHI vs VEETEE FINE FOODS LTD., NEW DELHI
ITA 8416/DEL/2019[2013-14]Status: Disposed28/1/2026AY 2013-14
VEETEE FINE FOODS LTD.,NEW DELHI vs ADDL. CIT SPECIAL RANGE-9, NEW DELHI
ITA 7371/DEL/2019[2013-14]Status: Disposed28/1/2026AY 2013-14
ZTE TELECOM INDIA PVT. LTD.,GURGAON vs ACIT CIRCLE-4(1), GURGAON
ITA 3897/DEL/2019[2009-10]Status: Disposed28/1/2026AY 2009-10
BAXTER INDIA PVT. LTD.,GURGAON vs ACIT, CIRCLE- 4(1), NEW DELHI
ITA 7833/DEL/2017[2013-14]Status: Disposed28/1/2026AY 2013-14
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PHI SEEDS PVT. LTD.,HYDERABAD vs DCIT, CIRCLE- 19(2), NEW DELHI
ITA 7655/DEL/2017[2012-13]Status: Disposed28/1/2026AY 2012-13
Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)
VEETEE FINE FOODS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 2572/DEL/2017[2012-13]Status: Disposed28/1/2026AY 2012-13
EBERSPAECHER SUETRAK BUS CLIMATE CONTROL SYSTEMS INDIA PVT. LTD.,BENGALORE vs DCIT, NEW DELHI
ITA 2071/DEL/2017[2012-13]Status: Disposed28/1/2026AY 2012-13
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1992/DEL/2017[2012-13]Status: Disposed28/1/2026AY 2012-13
DCIT, NEW DELHI vs M/S. VEE TEE FINE FOODS LTD., NEW DELHI
ITA 959/DEL/2016[2011-12]Status: Disposed28/1/2026AY 2011-12
ORACLE INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 938/DEL/2016[2007-08]Status: Disposed28/1/2026AY 2007-08
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VEETEE FINE FOODS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 853/DEL/2016[2011-12]Status: Disposed28/1/2026AY 2011-12
SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1767/DEL/2016[2011-12]Status: Disposed28/1/2026AY 2011-12
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
DCIT, NEW DELHI vs M/S. ORACLE INDIA PVT. LTD., NEW DELHI
ITA 7015/DEL/2014[2007-08]Status: Disposed28/1/2026AY 2007-08
YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)