← All Benches

ITAT Delhi Bench

78,271 judgments

ANU NAGPAL,DELHI vs ACIT, CENTRAL CIRCLE 14, DELHI

ITA 465/DEL/2022[2014-15]Status: Disposed28/1/2026AY 2014-15

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ANU NAGPAL,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI

ITA 464/DEL/2022[2013-14]Status: Disposed28/1/2026AY 2013-14

ANU NAGPAL,DELHI vs ACIT,CENTRAL CIRCLE-14, DELHI

ITA 463/DEL/2022[2012-13]Status: Disposed28/1/2026AY 2012-13

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ABHEEK NAGPAL,DELHI vs ACIT, DELHI

ITA 457/DEL/2022[2016-17]Status: Disposed28/1/2026AY 2016-17

TERVEENI SINGH,DELHI vs CENTRAL CIRCLE 14, DELHI

ITA 384/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

TERVEENI SINGH,DELHI vs ACIT CENTRAL CIRCLE 14, DELHI

ITA 383/DEL/2022[2017-18]Status: Disposed28/1/2026AY 2017-18

TERVEENI SINGH,DELHI vs ACIT CENTRAL CIRCLE 14, DELHI

ITA 382/DEL/2022[2014-15]Status: Disposed28/1/2026AY 2014-15

TERVEENI SINGH,DELHI vs ACIT CENTRAL CIRCLE 14, DELHI

ITA 381/DEL/2022[2013-14]Status: Disposed28/1/2026AY 2013-14

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

TERVEENI SINGH ,DELHI vs ACIT CENTRAL CIRCLE 14 , DELHI

ITA 380/DEL/2022[2012-13]Status: Disposed28/1/2026AY 2012-13

MSD PHARMACEUTICALS PVT LTD,DELHI vs DCIT CIRCLE -16(1), NEW DELHI

ITA 2330/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BEUMER INDIA P.LTD,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI

ITA 2322/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

GOOD YEAR INDIA LTD,HARYANA vs ACIT (OSD) CIRCLE 10(1),C.R.BUILDING, NEW DELHI

ITA 1994/DEL/2022[2013-14]Status: Disposed28/1/2026AY 2013-14

CORTEVA AGRISCIENCE INDIA PVT. LTD.,GURGAON vs DCIT, CIRCLE- 4(2), NEW DELHI

ITA 1939/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

VEDANTA LTD ,NEW DELHI vs DCIT,CIRCLE ,25 (1) , NEW DELHI

ITA 1813/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

PHILIP MORRIS SERVICES INDIA SARL,NEW DELHI vs DCIT, CIRCLE-2(2)(2) INTERNATIONAL TAXATION, NEW DELHI

ITA 1604/DEL/2022[2010-11]Status: Disposed28/1/2026AY 2010-11

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

PHILIP MORRIS SERVICES INDIA SARL ,NEW DELHI vs DCIT CIRCLE-2(2)(2) , INTERNATIONAL TAXATION

ITA 1603/DEL/2022[2009-10]Status: Disposed28/1/2026AY 2009-10

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

VIVO MOBILE INDIA PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-25(1), DELHI

ITA 1488/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

VIVO MOBILE INDIA PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-25(1), DELHI

ITA 1487/DEL/2022[2017-18]Status: Disposed28/1/2026AY 2017-18

BAXTER (INDIA) PVT. LTD. ,GURGAON vs DCIT CIRCLE-4(2), DELHI

ITA 1361/DEL/2022[2018-19]Status: Disposed28/1/2026AY 2018-19

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BAXTER (INDIA) PRIVATE LTD.,GURGAON vs DCIT CIRCLE-4(2), , DELHI

ITA 1360/DEL/2022[2017-18]Status: Disposed28/1/2026AY 2017-18

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)