ITAT Delhi Bench

MARATHON ELECTRIC INDIA PRIVATE LIMITED,FARIDABAD vs ASSESSMENT UNIT, THE INCOME TAX DEPARTMENT

SHEFALI BANSAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-16, NEW DELHI

SURENDER KUMAR BANSAL,NEW DELHI vs DCIT,CENTRAL CIRCLE-16, NEW DELHI

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SURENDER KUMAR BANSAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-16, NEW DELHI

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SHEFALI BANSAL,NEW DELHI vs DCIT, CENTRAL CIRCLE-16, NEW DELHI

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

NANDINI DEVELOPMENT ASSOCIATION,DELHI vs INCOME TAX OFFICER, WARD EXEMP 2(4), DELHI, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

ACIT, CIRCLE-52(1), NEW DELHI, DELHI vs SINGHANIA ALU FOIL CONTAINERS MANUFACTURING COMPANY, NEW DELHI

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 25, NEW DELHI, DELHI vs SHRI BALAJI METAL TECH PVT LTD, HARYANA

SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

MICROSOFT CORPORATION (INDIA) P.LTD,NEW DELHI vs DCIT, CIRCLE 16(1), NEW DELHI

J R MODI ASSOCIATES LIMITED,NEW DELHI vs DCIT, CIVIC CENTER

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, NOIDA vs ELIXIR BUILDCON PVT. LTD., NOIDA

BEUMER INDIA P.LTD,NEW DELHI vs DCIT, CIRCLE 1(1)(2) , NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

EVERSUB INDIA PRIVATE LIMITED ,HARYANA vs DCIT CIRCLE-22(2), DELHI

MODI-MUNDIPHARMA BEAUTY PRODUCTS PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-16(1), DEHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

EVERSUB INDIA PRIVATE LTD. (FORMELY AS ' SUBWAY SYSTEMS INDIA PRIVATE LTD. ,HARYANA vs DCIT CIRCLE 22(2), DELHI

1 ITA Nos. 548 & 782/Del/2022 Eversub India Pvt. Ltd. Vs. DCIT IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘H’ NEW DELHI) BEFORE YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No. 548/DEL/2022 (A.Y. 2017-18) ITA No. 782/DEL/2022 (A.Y. 2018-19) Eversub India Private Limited Vs Deputy Commissioner of (Formerly as ‘Subway Systems Income Tax, India Private Limited) Circle- 22(2), Delhi Unit No. 20-24, 3rd Floor, MG Road, Sector 28, Gurgaon, HaryanaPA

MSD PHARMACEUTICALS PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-16(1), DELHI

SMART CUBE INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-22(2), NEW DELHI

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

ANUJ NAGPAL,DELHI vs ACIT, CENTRAL CIRCLE 14, DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ANUJ NAGPAL,DELHI vs ACIT, CENTRAL CIRCLE -14, DELHI

ANUJ NAGPAL,DELHI vs ACIT CENTRAL CIRCLE 14, DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)