ITAT Delhi Bench

JAGMOHAN SINGH BEDI,DELHI vs INCOME TAX OFFICER, WARD 70(1), DELHI

JAGMOHAN SINGH BEDI,DELHI vs INCOME TAX OFFICER, WARD 70(1), DELHI

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

JAGMOHAN SINGH BEDI,DELHI vs INCOME TAX OFFICER, WARD 70(1), DELHI

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

HONDA TRADING ASIA COMPANY LIMITED,THAILAND vs DCIT, INT. TAXATION, NOIDA

ACIT, INCOME TAX DEPARTMENT vs RAMAKANT, DELHI

SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

MSD PHARMACEUTICALS PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), NEW DELHI

LX PANTOS INDIA PRIVATE LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI, DELHI

BENTLEY SYSTEMS INDIA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 4(2), DELHI ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

BAXTER INDIA PRIVATE LIMITED,GURGAON, HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

VIVO MOBILE INDIA PRIVATE LIMITED,HARYANA, INDIA vs ASSISTANCE COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TS TECH SUN INDIA PRIVATE LIMITED ,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 25(1), NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MCDONALDS INDIA PRIVATE LIMITED,DELHI vs ACIT OR DCIT, C.R. BUILDING, DELHI

JUBILANT GENERICS LIMITED,GAUTAM BUDDHA NAGAR vs ASSESSMENT UNIT, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TOYO INK INDIA PRIVATE LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

HONDA ACCESS INDIA PRIVATE LIMITED,NOIDA, UTTAR PRADESH vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GB NAGAR, NOIDA, UTTAR PRADESH

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT, CIRCLE - 19(1), DELHI vs RAMAYNA ISPAT PVT. LTD., DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAMAYNA ISPAT PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-19(1), NEW DELHI

INCEDO TECHNOLOGY SOLUTIONS LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

SAMSUNG DATA SYSTEMS INDIA PRIVATE LIMITED,GURUGRAM vs INCOME TAX OFFICER, NEW DELHI

ADIDAS INDIA MARKETING PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)