ITAT Delhi Bench

SUNRISE F&B RESTAURANT PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-30, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

SUNRISE F & B RESTAURANT PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-30, DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

VAAAN INFRA PRIVATE LIMITED,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, NEW DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

VAAAN INFRA PRIVATE LIMITED,FARIDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTENSION

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

YANMAR AGRICULTURAL MACHINERY INDIA PRIVATE LIMITED (FORMERLY KNOWN AS CLAAS INDIA PRIVATE LIMITED),NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(2), NEW DELHI, NEW DELHI

MUNJAL HOSPITALITY PRIVATE LIMITED,GUGAON vs DCIT, CIRCLE 17(1), DELHI

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

ESCORTS KUBOTA LIMITED (ESCORTS KUBOTA INDIA PRIVATE LIMITED MERGED WITH ESCORTS KUBOTA LIMITED),FARIDABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD

BERGEN ENGINES (INDIA) PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

MMTC-PAMP INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1), NEW DELHI

PERSOLKELLY INDIA PRIVATE LIMITED,GURGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1), DELHI

LX PANTOS INDIA PRIVATE LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI, DELHI

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

SPECTRO ANALYTICAL LABS PRIVATE LIMITED,DELHI vs AU, INCOME TAX DEPARTMENT, JAO CIRCLE 22(2), DELHI

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

AAPC INDIA HOTEL MANAGEMENT PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JURISDICTIONAL ASSESSING OFFICER- DCIT/ACIT, CIRCLE 1(1)), DELHI

FIL INDIA BUSINESS AND RESEARCH SERVICES PRIVATE LIMITED,INDIA vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

OSG MINERALS PVT LTD,UTTAR PRADESH vs ASSESSMENT UNIT, DCIT, CIRCLE -5(2)(1), NOIDA

DCIT, CR BUILDING vs GULSHAN POLYOLS LIMITED, LAXMI NAGAR

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

VEETEE FINE FOODS LIMITED,SONEPAT vs ITO,WARD-26(1), DELHI

CUBE HIGHWAYS AND TRANSPORTATION ASSETS ADVISORS PVT. LTD.,DELHI vs INCOME-TAX OFFICER, WARD 6(1) DELHI, C.R. BUILDING, DELHI, NEW DELHI, NEW DELHI

INDIGRID SOLAR-I (AP) PRIVATE LIMITED,MUMBAI vs ASSESSING OFFICER, DELHI

JSW MG MOTOR INDIA PRIVATE LIMITED (FORMERLY KNOWN AS MG MOTOR INDIA PRIVATE LIMITED),GURGAON, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4, NEW DELHI, NEW DELHI