ITAT Delhi Bench
78,270 judgments
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SUNIL KUMAR SINGH,NEW DELHI vs INCOME TAX OFFICER, WARD 60(5), DELHI, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
FIS GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
AMOLAK SINGH BHATIA,BILASPUR vs DCIT,CENTRAL CIRCLE-08, DELHI
EXPRESS FREIGHT RAILWAY CONSORTIUM,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 28(1), NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SRI SAT SAHIB HOUSING AND INFRASTRUCTURE DEVELOPMENT COMPANY,GURGAON vs DCIT/ACIT CC-31, NEW DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SRI SAT SAHIB HOUSING AND INFRASTRUCTURE DEVELOPMENT COMPANY,GURGAON vs DCIT/ACIT CC-31, NEW DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SRI SAT SAHIB HOUSING AND INFRASTRUCTURE DEVELOPMENT COMPANY,GURGAON vs DCIT/ ACIT CC-31 NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
TRIO SECURITY AND INTELLIGENCE PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
JCIT(OSD), DELHI vs ICRA LIMITED, DELHI
ICRA LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), CR BUILDING, IP ESTATE, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ICRA LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), CR BUILDING, IP ESTATE, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
ICRA LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), CR BUILDING, IP ESTATE, DELHI
ICRA LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10(1), CR BUILDING, IP ESTATE, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MOUNTAIN MEDICINE SOCIETY,NEW DELHI vs CIT ( EXEMPTION), NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
MUKUT BEHARI LAL BHARGAVA,GURGAON vs ACIT, CIRCLE 3(1), GURGAON
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
SUNRISE F&B RESTAURANT PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-30, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SUNRISE F & B RESTAURANT PVT LTD,DELHI vs ACIT,CENTRAL CIRCLE-30, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)