ITAT Delhi Bench
78,260 judgments
ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE -17, JHANDEWALAN EXTENSION
SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR (Accountant Member)
SURESH CHAND GOEL,NEW DELHI vs ITO WARD-47(1), NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
PRINISH FOUNDATION,GURGAON vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJIV SHARMA,NEHRU PLACE vs INCOME TAX OFFICER, NATIONAL FACELESS APPEAL CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs M/S DEE ESS PROPERTIES PRIVATE LIMITED, GHAZIABAD
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
RAJPUT MOHAMMADMUNTASIM TASHBIHUDDIN,DELHI vs INCOME TAX OFFICER, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAROJ GUPTA,DELHI vs DCIT,CENTRAL CIRCLE-25, DELHI
Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SUNIL KUMAR SINGH,NEW DELHI vs INCOME TAX OFFICER, WARD 60(5), DELHI, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
FIS GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
AMOLAK SINGH BHATIA,BILASPUR vs DCIT,CENTRAL CIRCLE-08, DELHI
EXPRESS FREIGHT RAILWAY CONSORTIUM,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 28(1), NEW DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SRI SAT SAHIB HOUSING AND INFRASTRUCTURE DEVELOPMENT COMPANY,GURGAON vs DCIT/ACIT CC-31, NEW DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SRI SAT SAHIB HOUSING AND INFRASTRUCTURE DEVELOPMENT COMPANY,GURGAON vs DCIT/ACIT CC-31, NEW DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SRI SAT SAHIB HOUSING AND INFRASTRUCTURE DEVELOPMENT COMPANY,GURGAON vs DCIT/ ACIT CC-31 NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
