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ITAT Delhi Bench

78,260 judgments

OCEAN INTERNATIONAL ,FARIDABAD vs INCOME TAX OFFICER, WARD-2(3), , FARIDABAD

ITA 8648/DEL/2025[2014-15]Status: Disposed28/1/2026AY 2014-15

OCEAN INTERNATIONAL,FARIDABAD vs INCOME TAX OFFICER, WARD-2(3),, FARIDABAD

ITA 8647/DEL/2025[2013-14]Status: Disposed28/1/2026AY 2013-14

KARTAVYAM,KRIPAL APARTMENT IP EXTENSION vs CIT(EXEMPTION), CIVIC CENTRE, MINTO ROAD

ITA 6400/DEL/2025[2026-27]Status: Disposed28/1/2026AY 2026-27

KARTAVYAM,DELHI vs CIT(EXEMPTION), CIVIC CENTRE NEW DELHI

ITA 6399/DEL/2025[2026-27]Status: Disposed28/1/2026AY 2026-27

SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

INCOME TAX OFFICER, DELHI vs SHANN JEWELLERS, DELHI

ITA 6389/DEL/2025[2017-18]Status: Disposed28/1/2026AY 2017-18

SHRI MAHAVIR SINGH (Vice President), SMT. RENU JAUHRI (Accountant Member)

VIKAS AGARWAL,SAMBHAL vs INCOME TAX OFFICER, SAMBHAL, SAMBHAL

ITA 6268/DEL/2025[2014-15]Status: Disposed28/1/2026AY 2014-15

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

SYED SALMAN ALI,NOIDA vs INCOME TAX OFFICER, NOIDA

ITA 5917/DEL/2025[2017-18]Status: Disposed28/1/2026AY 2017-18

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

MACHINING & FORGING,DELHI vs ITO, NFAC, DELHI

ITA 5753/DEL/2025[2016-17]Status: Disposed28/1/2026AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs M/S INDERJIT MEHTA CONSTRUCTIONS PVT. LTD. , DELHI

ITA 5730/DEL/2025[2021-22]Status: Disposed28/1/2026AY 2021-22

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs M/S INDERJIT MEHTA CONSTRUCTIONS PVT. LTD. , DELHI

ITA 5729/DEL/2025[2020-21]Status: Disposed28/1/2026AY 2020-21

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs M/S INDERJIT MEHTA CONSTRUCTIONS PVT. LTD. , DELHI

ITA 5728/DEL/2025[2019-20]Status: Disposed28/1/2026AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs M/S INDERJIT MEHTA CONSTRUCTIONS PVT. LTD. , DELHI

ITA 5727/DEL/2025[2018-19]Status: Disposed28/1/2026AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

DHARAM SINGH,PANIPAT vs INCOME TAX OFFICER, WARD- 1, PANIPAT, PANIPAT

ITA 5455/DEL/2025[2012-13]Status: Disposed28/1/2026AY 2012-13

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

THE HISAR LEADING BANK CO-OP NON-AGRI THRIFT & CREDIT SOCIETY,HISAR vs INCOME-TAX OFFICER, WARD-1, HISAR, HISAR

ITA 5087/DEL/2025[2015-16]Status: Disposed28/1/2026AY 2015-16

the Income Tax Appellate Tribunal, “E” Bench, Delhi The Hisar Leading Bank Co-Op Non Agri Thrift & Credit Society Limited, Shop No. 52-53, Saini School, Saniyan Mohalla, Hisar-125001 (Haryana)

AXA PARENTERALS LIMITED,UP vs ASSESSMENT UNIT, DELHI

ITA 5040/DEL/2025[2020-21]Status: Disposed28/1/2026AY 2020-21

ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION

ITA 4965/DEL/2025[2019-2020]Status: Disposed28/1/2026AY 2019-2020

SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR (Accountant Member)

ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION

ITA 4964/DEL/2025[2018-2019]Status: Disposed28/1/2026AY 2018-2019

SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR (Accountant Member)

ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION

ITA 4963/DEL/2025[2017-2018]Status: Disposed28/1/2026AY 2017-2018

SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR (Accountant Member)

ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE 17, JHANDEWALAN EXTENSION

ITA 4962/DEL/2025[2016-2017]Status: Disposed28/1/2026AY 2016-2017

SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR (Accountant Member)

ANKIT MADAN,CONNAUGHT PLACE vs ACIT/DCIT, CENTRAL CIRCLE-17, JHANDEWALAN EXTENSION

ITA 4961/DEL/2025[2015-2016]Status: Disposed28/1/2026AY 2015-2016

SHRI C.N. PRASAD (Judicial Member), SHRI BRAJESH KUMAR (Accountant Member)