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ITAT Delhi Bench
78,260 judgments
IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA
ITSSA 4133/DEL/2025[2012-13]Status: Disposed28/1/2026AY 2012-13
IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA
ITSSA 4132/DEL/2025[2011-12]Status: Disposed28/1/2026AY 2011-12
IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA
ITSSA 4131/DEL/2025[2010-11]Status: Disposed28/1/2026AY 2010-11
IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA
ITSSA 4130/DEL/2025[2009-10]Status: Disposed28/1/2026AY 2009-10
IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA
ITSSA 4129/DEL/2025[2008-09]Status: Disposed28/1/2026AY 2008-09
INDITEX TRENT RETAIL INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX - CIRCLE 10(1), DELHI, DELHI
ITTPA 5735/DEL/2024[2021-22]Status: Disposed28/1/2026AY 2021-22
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TOSHIBA CORPORATION
ITA/60/202628/1/2026
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX, DELHI - 1 vs M/S CLEAN WIND POWER (MANVI) PVT. LTD.
ITA/200/202528/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
SHALIMAR BAGH SAMAJ SEVA SAMITI,DELHI vs COMMISSIONER OF INCOME TAX(EXEMPTION), DELHI
ITA 965/DEL/2025[-]Status: Disposed28/1/2026
UTTAR PRADESH MITRA MANDAL TRUST,DELHI vs CIT (EXEMPTION), DELHI
ITA 964/DEL/2025[-]Status: Disposed28/1/2026
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
AVALON INFRASTRUCTURES PVT. LTD.,DELHI vs CIRCLE 3(2), DELHI
ITA 8994/DEL/2025[2019-20]Status: Disposed28/1/2026AY 2019-20
JITAN KUMAR,FARIDABAD vs INCOME TAX OFFICER, WARD-1(3), , FARIDABAD
ITA 8947/DEL/2025[2012-13]Status: Disposed28/1/2026AY 2012-13
GURPREET KAUR,DELHI vs INCOME TAX OFFICER, WARD 43(6) DELHI, NEW DELHI
ITA 8945/DEL/2025[2015-16]Status: Disposed28/1/2026AY 2015-16
AMBIKA PRASAD MANGARAJ,NAYAGARH vs INCOME TAX OFFICER, WARD 2(3)(1) BULANDSHAHAR, BULANDSHAHAR
ITA 8944/DEL/2025[2023-24]Status: Disposed28/1/2026AY 2023-24
SHRI SATBEER SINGH GODARA (Judicial Member)
NAVEEN SONI,NEW DELHI vs ITO WARD NO 51(1), NEW DELHI
ITA 8942/DEL/2025[2018-19]Status: Disposed28/1/2026AY 2018-19
KIFAYTULLA,MEWAT vs THE INCOME TAX OFFICER, WARD-2(2) , GURGAON
ITA 8915/DEL/2025[2017-18]Status: Disposed28/1/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member)
RADHA BANSAL,KARNAL vs ITO WARD 5(3), GAUTAM BUDH NAGAR
ITA 8692/DEL/2025[2017-18]Status: Disposed28/1/2026AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
OCEAN INTERNATIONAL,FARIDABAD vs INCOME TAX OFFICER, WARD-2(3), FARIDABAD
ITA 8651/DEL/2025[2017-18]Status: Disposed28/1/2026AY 2017-18
OCEAN INTERNATIONAL,FARIDABAD vs INCOME TAX OFFICER, WARD-2(3), FARIDABAD
ITA 8650/DEL/2025[2016-17]Status: Disposed28/1/2026AY 2016-17
OCEAN INTERNATIONAL,FARIDABAD vs INCOME TAX OFFICER WARD-2(3), FARIDABAD
ITA 8649/DEL/2025[2015-16]Status: Disposed28/1/2026AY 2015-16