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ITAT Delhi Bench

78,260 judgments

DENSO SUBROS THERMAL ENGINEERING CENTRE P.LTD,NEW DELHI vs ACIT, CIRCLE-7(1), NEW DELHI

ITA 1486/DEL/2022[2018-19]Status: Disposed29/1/2026AY 2018-19

SHRI YOGESH KUMAR U.S. (Judicial Member)

DENSO INDIA PRIVATE LTD. ,DELHI vs ACIT CIRCLE-7(1), DELHI

ITA 1485/DEL/2022[2018-19]Status: Disposed29/1/2026AY 2018-19

SHRI YOGESH KUMAR U.S. (Judicial Member)

DENSO INDIA PRIVATE LIMITED ,DELHI vs ACIT, CIRCLE-7(1), DELHI

ITA 1484/DEL/2022[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI YOGESH KUMAR U.S. (Judicial Member)

ITRON INDIA P.LTD,DELHI vs DCIT, CIRCLE-10(1), NEW DELHI

ITA 1235/DEL/2022[2017-18]Status: Disposed29/1/2026AY 2017-18

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

DCIT,CC-18, NEW DELHI, DELHI vs JAGAT AGRO COMMODTIES PV. LTD. , DELHI

ITA 1883/DEL/2021[2012-13]Status: Disposed29/1/2026AY 2012-13

Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)

DCIT,CC-18, NEW DELHI, DELHI vs JAGAT AGRO COMMODTIES PV. LTD. , DELHI

ITA 1882/DEL/2021[2011-12]Status: Disposed29/1/2026AY 2011-12

Sh. S. Rifaur Rahman, Accountant Member & Sh. Sudhir Kumar (Judicial Member)

AHRESTY INDIA PVT. LTD.,REWARI vs ACIT, CIRCLE, REWARI

ITA 7415/DEL/2018[2014-15]Status: Disposed29/1/2026AY 2014-15

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

LS CABLE INDIA P.LTD.,REWARI vs ADDL.CIT, SPECIAL RANGE-5, NEW DELHI

ITA 4665/DEL/2017[2013-14]Status: Disposed29/1/2026AY 2013-14

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

LS CABLE INDIA PVT. LTD.,HARYANA vs ACIT, NEW DELHI

ITA 1961/DEL/2017[2012-13]Status: Disposed29/1/2026AY 2012-13

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

M/S. COSMO FILMS LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1580/DEL/2017[2012-13]Status: Disposed29/1/2026AY 2012-13

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S COSMO FILMS LTD.,,NEW DELHI vs DCIT, NEW DELHI

ITA 4453/DEL/2015[2011-12]Status: Disposed29/1/2026AY 2011-12

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S. COSMO FILMS LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1192/DEL/2015[2010-11]Status: Disposed29/1/2026AY 2010-11

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

M/S. CANE DEVELOPMENT COUNCIL, TITAWI,UTTAR PRADESH vs JCIT, MUZAFFARNAGAR

ITA 6478/DEL/2014[2010-11]Status: Disposed29/1/2026AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

M/S. COSMO FILMS LTD.,NEW DELHI vs DDIT, NEW DELHI

ITA 2348/DEL/2014[2009-10]Status: Disposed29/1/2026AY 2009-10

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DCIT, NEW DELHI vs M/S. COSMO FILMS LTD., NEW DELHI

ITA 2135/DEL/2014[2009-10]Status: Disposed29/1/2026AY 2009-10

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

TRAVELPORT INTERNATIONAL OPERATIONS LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE INT. TAX 3(1)(1), DELHI & ORS.

W.P.(C)/7633/202528/1/2026

DESPECTO REALTORS INDIA PRIVATE LIMITED vs INCOME TAX OFFICER WARD 7(1) DELHI AND OTHERS

W.P.(C)/1179/202628/1/2026

IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA

ITSSA 4136/DEL/2025[2015-16]Status: Disposed28/1/2026AY 2015-16

IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA

ITSSA 4135/DEL/2025[2014-15]Status: Disposed28/1/2026AY 2014-15

IL&FS RAIL LIMITED,GURGAON vs AC/DCIT, GURGAON,HARYANA

ITSSA 4134/DEL/2025[2013-14]Status: Disposed28/1/2026AY 2013-14