ITAT Delhi Bench

TECHNO TREXIM (INDIA) PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE- 25(1), DELHI, DELHI

FUJITSU INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

L T FOODS LIMITED,NEW DELHI vs DCIT, CIRCLE-13(1), NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RENEW WIND ENERGY (RAJKOT) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 19(1), DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ROHDE AND SCHWARZ INDIA PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1), NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JUBILANT FOODWORKS LIMITED,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, NOIDA, NOIDA

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ZIMMER INDIA PRIVATE LIMITED,GURGAON, HARYANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, GURGAON, HARYANA

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RENEW WIND ENERGY (SHIVPUR) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 19(1), DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

FEV INDIA PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

JOHNSON MATTHEY INDIA PVT. LTD.,NEW DELHI vs ACIT CIRCLE 13(1), , NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GOOGLE INDIA DIGITAL SERVICES PRIVATE LIMITED,DELHI vs AU, NFAC, ACIT(OSD), RANGE 42, DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

AMIT YADAV,DELHI vs ITO, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SANJAY KUMAR SINGH,MUMBAI vs INCOME TAX OFFICER, MUMBAI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GENERAL MOTORS INDIA PRIVATE LIMITED,HARYANA vs CIRCLE-1(1), GURGAON

JOHNSON MATTHEY INDIA P.LTD,NEW DELHI vs DCIT, CIRCLE-13(2), NEW DELHI

GROUPE SEB INDIA PVT LTD,GURUGRAM vs ACIT, (OSD), NEW DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

BALL BEVERAGE PACKAGING(INDIA) PVT LTD,BANGALORE vs DCIT, CIRCLE-4 (2), DELHI

YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

HASKONINGDHV CONSULTING PVT LTD,DELHI vs ACIT, CIRCLE-10(1), DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

JUBILANT PHARMOVA LTD,NOIDA vs ACIT-1MORADABAD NEW , UTTER PRADESH

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

VATIKA SEVEN ELEMENTS PVT. LTD. ,NEW DELHI vs ACIT CIRCLE 25(1), NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member)