ITAT Delhi Bench

ALLEN PETROCHEMICALS PVT. LTD.,MEERUT vs DCIT CENTRAL CIRCLE, MEERUT

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

SISOTIYA EDUCATIONAL SOCIETY,JAIPUR vs EXEMPTIONS WARD FARIDABAD, FARIDABAD

SISOTIYA EDUCATIONAL SOCIETY,JAIPUR vs EXEMPTIONS WARD FARIDABAD, FARIDABAD

KHAS FOODS PRIVATE LIMITED ,VASANT VIHAR vs INCOME TAX OFFICER, C.R. BUILDING

SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)

LIBERTY SHOES LTD,LIBERTY PURAM G.T.KARNAL ROAD KUTAIL DISTT KARNAL vs PCIT ROHTAK HARYANA, DCIT KARNAL HARYANA

DEPUTY COMMISSIONER OF INCOME TAX, CR BUILDING vs NATIONAL INDUSTRIAL CORPORATION PRIVATE LIMITED, DELHI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

PAX POS SOLUTIONS INDIA PRIVATE LIMITED,DELHI vs DCIT- CIRCLE 19(1)/ ASSESSMENT UNIT, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

BILANDER LOGISTICS (P) LTD,DELHI vs DCIT,CIRCLE - 4(2), DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ITRON INDIA PRIVATE LIMITED,NOIDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), ASSESSMENT UNIT, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ROHDE & SCHWARZ INDIA PVT LTD,DELHI vs ASSESSMENT UNIT / THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1) , DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

MORI SEIKI INDIA PRIVATE LIMITED,BENGALURU vs DCIT/ACIT, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

MITSUI & CO INDIA PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI, DELHI vs TECHNO TREXIM INDIA PVT. LTD., DELHI

JUBILANT PHARMOVA LIMITED,UTTAR PRADESH vs DCIT/ACIT (CENTRAL), MORADABAD

SHRIVIKAS AWASTHY, JUDICIAL MEMBER AND SHRISANJAY AWASTHI (Accountant Member)

JUBILANT FOODWORKS LIMITED,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, NOIDA

MAHENDER MALIK,HISAR vs ITO,WARD -(1), HISAR

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JINFEI TRADING INDIA PVT LTD,GURGAON vs DCIT, CIRCLE - 13(1), DELHI

FUJITSU CONSULTING INDIA PRIVATE LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

AIRBNB PAYMENTS INDIA PRIVATE LIMITED,GURUGRAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURUGRAM, HARYANA, GURUGRAM

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

PIONEER INDIA ELECTRONICS PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE 3(1), GURGAON/ ASSESSMENT UNIT/INCOME TAX DEPARTMENT, GURGAON

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)