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ITAT Delhi Bench

78,260 judgments

BHIM SINGH,PALWAL vs INCOME TAX OFFICER, WARD 1(2), FARIDABAD, FARIDABAD

ITA 5844/DEL/2025[2010-11]Status: Disposed29/1/2026AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

MORGAN SIGNATURE TOWERS PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

ITA 5715/DEL/2025[2023-2024]Status: Disposed29/1/2026AY 2023-2024

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ESS AAR CORPORATE SERVICES PRIVATE LIMITED,HARYANA vs ACIT/DCIT, HARYANA

ITA 5038/DEL/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

ALOK AGARWAL & SONS HUF, CIVIL LINES vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWLAN EXTN. NEW DELHI

ITA 4989/DEL/2025[2014-2015]Status: Disposed29/1/2026AY 2014-2015

INDIAN INSTITUTE OF FOREIGN TRADE,NEW DELHI vs DCIT CIRCLE- EXEMPT 1(1), NEW DELHI

ITA 4944/DEL/2025[2023-24]Status: Disposed29/1/2026AY 2023-24

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

VIHAR TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 4374/DEL/2025[2023-24]Status: Disposed29/1/2026AY 2023-24

VIHAR TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 4373/DEL/2025[2022-23]Status: Disposed29/1/2026AY 2022-23

VIHAR TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

ITA 4372/DEL/2025[2021-22]Status: Disposed29/1/2026AY 2021-22

RAJ KUMAR GARG,BHIWANI vs ITO WARD-1 BHIWANI, BHIWANI

ITA 4364/DEL/2025[2021-22]Status: Disposed29/1/2026AY 2021-22

LDM AGRO FOODS PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI

ITA 4347/DEL/2025[2018-19]Status: Disposed29/1/2026AY 2018-19

SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)

K. G. FINVEST PRIVATE LIMITED,EAST DELHI vs CENTRAL CIRCLE 29, DELHI, NEW DELHI

ITA 4330/DEL/2025[2015-16]Status: Disposed29/1/2026AY 2015-16

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs GAURAV DALMIA, DELHI

ITA 4162/DEL/2025[2016-17]Status: Disposed29/1/2026AY 2016-17

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

CONE CRAFT PAPER PVT LTD,DELHI vs PCIT-1, DELHI

ITA 3592/DEL/2025[2021-22]Status: Disposed29/1/2026AY 2021-22

O.K. AUTO COMPONENTS PVT LTD,FARIDABAD vs DCIT,CENTRAL CIRCLE-1, FARIDABAD

ITA 3584/DEL/2025[2019-20]Status: Disposed29/1/2026AY 2019-20

INCOME TAX OFFICER, NEW DELHI vs ADVERMARK WIRESMITH PVT LTD, DELHI

ITA 3389/DEL/2025[2016-17]Status: Disposed29/1/2026AY 2016-17

MANOJ KUMAR,PANIPAT vs INCOME TAX OFFICER, WARD -1, PANIPAT, PANIPAT

ITA 3378/DEL/2025[2018-19]Status: Disposed29/1/2026AY 2018-19

SHRI YOGESH KUMAR U.S (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

INCOME TAX OFFICER, WARD-14(1), DELHI, NEW DELHI vs REKHA THAKRAL, DELHI

ITA 3340/DEL/2025[2018-19]Status: Disposed29/1/2026AY 2018-19

AMRIK SINGH,BULANDSHAHR vs ITO WARD 2(3)(1), BULANDSHAHR

ITA 3278/DEL/2025[2017-18]Status: Disposed29/1/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AMRIK SINGH,BULANSHAHR vs ITO WARD 2(3)(1), BULANDSHAHR

ITA 3277/DEL/2025[2016-17]Status: Disposed29/1/2026AY 2016-17

AMRIK SINGH,BULANDSHAHR vs ITO WARD 2(3)(1), BULANDSHAHR

ITA 3276/DEL/2025[2014-15]Status: Disposed29/1/2026AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)