ITAT Delhi Bench
78,260 judgments
SHUBIRA PRASAD,GAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
Sh. Satbeer Singh Godara (Judicial Member)
ROSHNI KAPOOR,NEW DELHI vs INCOME TAX OFFICER WARD 50(3), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
ORANGE BUSINESS SERVICES INDIA SOLUTIONS PRIVATE LIMITED,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1), GURGAON
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
GAURAV YADAV,GURGAON vs INCOME TAX OFFICER, WARD-1(3), GURGAON, GURGAON
Sh. Satbeer Singh Godara (Judicial Member)
DEEPAK BATRA,GHAZIABAD vs CIRCLE 5(1)(1), NOIDA
Sh. Satbeer Singh Godara (Judicial Member)
MOHAMMAD PARWAIZ AKHTAR,GURGRAM vs WARD 2(5) GURGAON. , GURGAON
Sh. Satbeer Singh Godara (Judicial Member)
RAJESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAJESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAJESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
RAJESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAMESH GANDHI,NEW DELHI vs SANGHPRIYA SINGH, DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
CHANDER BHAN MEMORIAL CHARITABLE TRUST,HARYANA vs CIT(E), CHANDIGARH
SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
CHANDER BHAN MEMORIAL CHARITABLE TRUST,JHAJJAR vs CIT EXEMPTION, CHANDIGARH
MUKESHKUMAR KANTILAL PATEL,MEHSANA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-14, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
YASHU IRON PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX. CENTRAL CIRCLE 32, DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
SHREE KRISHNA SANSTHAN,DELHI vs CIT(EXEMPTION), DELHI
SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
SHREE KRISHNA SANSTHAN,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
THE APPOLO CRANES PRIVATE LIMITED,DELHI vs DCIT CIRCLE 3(1), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
POONAM ,DELHI vs DCIT ,CENTRAL CIRCLE-5 , DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), MRS. RENU JAUHRI, HON'BLE (Accountant Member)
RAKESH KUMAR ,DELHI vs DCIT/ACIT , NOIDA
SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)