← All Benches
ITAT Delhi Bench
78,260 judgments
DCIT, CIRCLE- 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI vs THE BANK OF TOKYO MISTUBISHI UFJ LTD., NEW DELHI
ITA 4894/DEL/2018[2012-13]Status: Disposed30/1/2026AY 2012-13
THE BANK OF TOKYO MISTUBISHI UFJ LTD.,NEW DELHI vs DCIT, CIRCLE- 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI
ITA 1014/DEL/2018[2012-13]Status: Disposed30/1/2026AY 2012-13
MENETA AUTOMOTIVE COMPONENTS PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 16(2), NEW DELHI
ITA 7706/DEL/2017[2013-14]Status: Disposed30/1/2026AY 2013-14
TECHBOOKS INTERNATIONAL PVT. LTD.,NOIDA vs ACIT, CIRCLE- 3, NOIDA
ITA 3922/DEL/2017[2013-14]Status: Disposed30/1/2026AY 2013-14
M/S EXXON MOBIL LUBRICANTS PVT. LTD.,,NEW DELHI vs DCIT, NEW DELHI
ITA 75/DEL/2016[2008-09]Status: Disposed30/1/2026AY 2008-09
M/S EXXON MOBIL LUBRICANTS PVT. LTD.,,NEW DELHI vs DCIT, NEW DELHI
ITA 74/DEL/2016[2007-08]Status: Disposed30/1/2026AY 2007-08
ACIT, NEW DELHI vs M/S EXXON MOBI LUBRICANTS PVT. LTD.,, NEW DELHI
ITA 57/DEL/2016[2008-09]Status: Disposed30/1/2026AY 2008-09
ACIT, NEW DELHI vs M/S EXXON MOBI LUBRICANTS PVT. LTD.,, NEW DELHI
ITA 56/DEL/2016[2007-08]Status: Disposed30/1/2026AY 2007-08
EXXONMOBIL LUBRICANTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1654/DEL/2016[2011-12]Status: Disposed30/1/2026AY 2011-12
M/S. EXXONMOBIL GAS (INDIA) PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6775/DEL/2013[2007-08]Status: Disposed30/1/2026AY 2007-08
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
BRANCH METRICS INC vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX 1 1 2 NEW DELHI
W.P.(C)/17222/202529/1/2026
VERINT CES INDIA PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT (JAO-DCIT, CIRCLE 25(1), CR BUILDING, DELHI), DELHI
ITTPA 32/DEL/2025[2022-23]Status: Disposed29/1/2026AY 2022-23
AAPC INDIA HOTEL MANAGEMENT PRIVATE LIMITED,DELHI, INDIA vs ASSESSMENT UNIT, INCOME TAX DEPARMENT, JAO-DCIT/ACIT, CIRCLE 1(1), DELHI
ITTPA 29/DEL/2025[2022-23]Status: Disposed29/1/2026AY 2022-23
ELCO GLOBAL VENTURES LLP vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/61/202629/1/2026
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
SMT. RANI JAIN,NEW DELHI vs INCOME TAX OFFICER, DELHI
ITA 9205/DEL/2025[2017-18]Status: Disposed29/1/2026AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
INCOME TAX OFFICER, PANIPAT vs AZAD SINGH AHLAWAT, PANIPAT
ITA 9198/DEL/2025[2018-19]Status: Disposed29/1/2026AY 2018-19
Sh. Satbeer Singh Godara (Judicial Member)
ARUN ADLAKHA,GHAZIABAD vs ITO, WARD 2(1)(1), GHAZIABAD, GHAZIABAD
ITA 9177/DEL/2025[2012-13]Status: Disposed29/1/2026AY 2012-13
Sh. Satbeer Singh Godara (Judicial Member)
YOGESH PRUTHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1), DELHI
ITA 9172/DEL/2025[2017-18]Status: Disposed29/1/2026AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)
ANUJ JAIN,MEERUT vs ITO, WARD 1(1)(1), MEERUT
ITA 9124/DEL/2025[2022-23]Status: Disposed29/1/2026AY 2022-23
Sh. Satbeer Singh Godara (Judicial Member)
SUNDER,FARIDABAD vs ITO WARD 2(4) FBD, FARIDABAD
ITA 9005/DEL/2025[2017-18]Status: Disposed29/1/2026AY 2017-18
Sh. Satbeer Singh Godara (Judicial Member)