← All Benches
ITAT Delhi Bench
78,260 judgments
FUJITSU CONSULTING INDIA PVT LTD NEW DELHI,NEW DELHI vs ACIT,CIRCLE 7,(1), DELHI, DELHI
ITA 1698/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
CRM SERVICES INDIA P.LTD,NEW DELHI vs DCIT, CIRCLE-4(2) , NEW DELHI
ITA 1693/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
ROLLS-ROYCE INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-19(1), DELHI
ITA 1672/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
CRM SERVICES INDIA P.LTD,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
ITA 1517/DEL/2022[2008-09]Status: Disposed30/1/2026AY 2008-09
FUJITSU CONSULTING INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-7(1), DELHI
ITA 1508/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
VALVOLINE CUMMINS P.LTD,NEW DELHI vs DCIT, CIRCLE-25(1), NEW DELHI
ITA 1122/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
BAXTER INDIA PVT. LTD.,,GURGAON vs ITO WARD -4(1), NEW DELHI
ITA 869/DEL/2021[2016-17]Status: Disposed30/1/2026AY 2016-17
HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY PRIVATE LIMITED,GURGAON vs ACIT CIRCLE-4(1), GURGAON
ITA 827/DEL/2021[2016-17]Status: Disposed30/1/2026AY 2016-17
NITTO DENKO INDIA PRIVATE LIMITED,GURGAON vs NEAC, NEW DELHI
ITA 548/DEL/2021[2016-17]Status: Disposed30/1/2026AY 2016-17
SHAHNAZ HUSAIN,NEW DELHI vs ASSESSING OFFICER, NATIONAL E- ASSESMENT CENTRE, NEW DELHI
ITA 538/DEL/2021[2016-17]Status: Disposed30/1/2026AY 2016-17
STERIA (INDIA) LTD.,NOIDA vs NEAC, NEW DELHI
ITA 506/DEL/2021[2016-17]Status: Disposed30/1/2026AY 2016-17
SEAVIEW DEVELOPERS PRIVATE LIMITED,MUMBAI vs ACIT, CIRCLE-23(2), NEW DELHI
ITA 9237/DEL/2019[2015-16]Status: Disposed30/1/2026AY 2015-16
BAXTER INDIA PVT. LTD.,,GURGAON vs DCIT, CIRCLE-4(1), NEW DELHI
ITA 7954/DEL/2018[2014-15]Status: Disposed30/1/2026AY 2014-15
EXXON MOBILE LUBRICANTS P.LTD,NEW DELHI vs DCIT, CIRCLE-11(1), NEW DELHI
ITA 6557/DEL/2018[2012-13]Status: Disposed30/1/2026AY 2012-13
EXXON MOBILE LUBRICANTS P.LTD,NEW DELHI vs DCIT, CIRCLE-11(1), NEW DELHI
ITA 6556/DEL/2018[2009-10]Status: Disposed30/1/2026AY 2009-10
EXXON MOBILE GAS (INDIA) P.LTD,NEW DELHI vs DCIT, CIRCLE-11(1), NEW DELHI
ITA 6555/DEL/2018[2008-09]Status: Disposed30/1/2026AY 2008-09
ACIT, CIRCLE-8(2), NEW DELHI vs EXXON MOBILE LUBRICANTS P.LTD, NEW DELHI
ITA 6368/DEL/2018[2012-13]Status: Disposed30/1/2026AY 2012-13
ACIT, CIRCLE-8(2), NEW DELHI vs EXXON MOBILE GAS (INDIA) P.LTD, NEW DELHI
ITA 6367/DEL/2018[2008-09]Status: Disposed30/1/2026AY 2008-09
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
ACIT, CIRCLE-8(2), NEW DELHI vs EXXON MOBILE LUBRICANTS P.LTD, NEW DELHI
ITA 6366/DEL/2018[2009-10]Status: Disposed30/1/2026AY 2009-10
TECHBOOKS INTERNATIONAL PVT. LTD.,NOIDA vs ACIT, CIRCLE- 3, NOIDA
ITA 6045/DEL/2018[2014-15]Status: Disposed30/1/2026AY 2014-15
