← All Benches
ITAT Delhi Bench
78,260 judgments
RALSON CARBON BLACK LIMITED,DELHI vs CIT (APPEALS) , CIT (APPEALS) FACELESS
ITA 3204/DEL/2024[2007-08]Status: Disposed30/1/2026AY 2007-08
DEPUTY COMMISSIONER OF INCOME, CENTRAL CIRCLE, MEERUT, MEERUT vs DR. JAGAT NARAIN SUBHARATI CHARITABLE TRUST, DEHRADUN
ITA 2553/DEL/2024[2013-14]Status: Disposed30/1/2026AY 2013-14
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MEERUT , INCOME TAX OFFICE, MEERUT vs DR. JAGAR NARAIN SUBHARTI CHARITABLE TRUST, DEHRADUN
ITA 2552/DEL/2024[2012-13]Status: Disposed30/1/2026AY 2012-13
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HAREON SOLAR SINGAPORE PRIVATE LIMITED,SINGAPORE vs DCIT INT. TAXATION CIRCLE-2(1)(1), NEW DELHI
ITA 2226/DEL/2024[2020-21]Status: Disposed30/1/2026AY 2020-21
CRM SERVICES INDIA PVT LTD.,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
ITA 845/DEL/2023[2012-13]Status: Disposed30/1/2026AY 2012-13
CRM SERVICES INDIA PVT LTD.,DELHI vs DCIT,CIRCLE-4(2), NEW DELHI
ITA 844/DEL/2023[2011-12]Status: Disposed30/1/2026AY 2011-12
KOTA TRUCKS P.LTD,DELHI vs ACIT, CIRCLE 14(2), NEW DELHI
ITA 2050/DEL/2023[2018-19]Status: Disposed30/1/2026AY 2018-19
SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
LT FOODS LIMITED ,NEW DELHI vs DCIT CIRCLE-13(1), NEW DELHI
ITA 1825/DEL/2023[2018-19]Status: Disposed30/1/2026AY 2018-19
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MIH INTERNET SEA PTE LTD,SINGAPORE vs ACIT, CIRCLE 2(2)(1), INTERNATIONAL TAXATION, NEW DELHI
ITA 1683/DEL/2023[2017-18]Status: Disposed30/1/2026AY 2017-18
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
GIESECKE & DEVRIENT MS INDIA PRIVATE LTD. ,MUMBAI vs ACIT, CIRCLE 10(1), DELHI
ITA 835/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
CLAIRVOLEX IP SOLUTIONS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
ITA 550/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
QUALCOMM INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, CIRCLE-19(1), NEW DELHI
ITA 537/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
TECHBOOKS INTERNATIONAL PRIVATE LIMITED,GAUTAM BUDDHA NAGAR vs DCIT, CIRCLE-5(3)(1), GAUTAM BUDDHA NAGAR
ITA 507/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
SHAHNAZ HUSAIN ,DELHI vs DCIT CIRCLE 28(1), DELHI
ITA 492/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
HEADSTRONG SERVICES INDIA PVT LTD,NEW DELHI vs ACIT, CIRCLE 10(1) , NEW DELHI
ITA 2403/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
QUALCOMM INDIA PVT LTD,NEW DELHI vs ACIT CIRCLE 19 (1) , NEW DELHI
ITA 2374/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SOFTWARE ONE INDIA P.LTD,NEW DELHI vs ACIT, CIRCLE-22(2), NEW DELHI
ITA 2072/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY PRIVATE LIMITED,GURGAON vs ACIT,CIRCLE-1(1), GURGAON
ITA 2063/DEL/2022[2018-19]Status: Disposed30/1/2026AY 2018-19
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-1(1), GURGAON
ITA 2062/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18
VALVOLINE COMMINS PRIVATE LIMITED,NEW DELHI vs DCIT, TP-3(3)(1), DELHI
ITA 183/DEL/2022[2017-18]Status: Disposed30/1/2026AY 2017-18