ITAT Delhi Bench
78,260 judgments
LT FOODS LIMITED,DELHI vs ASSESSMENT UNIT, ITO JAO-CIRCLE13(1), DELHI
GIESECKE & DEVRIENT MS INDIA PVT LTD.,MUMBAI vs DCIT, CIRCLE-1, DELHI
AT & T GLOBAL NETWORK SERVICES INDIA PRIVATE LIMITED,NEW DELHI vs OFFICE OF ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), CR BUILDING, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INSHORTS INDIA ADVERTISING AND SERVICES PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, GURGAON vs RACHIT ENTERPRISES, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
EMAAR INDIA LIMITED,NEW DELHI vs ACIT, CENTRAL CIRCLE 2, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
FEDERAL-MOGUL IGNITION PRODUCTS INDIA LIMITED,GURUGRAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1), RANGE - 40, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
QUALCOMM INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
REFOP INDIA COMPANY ,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
PERSOLKELLY INDIA PRIVATE LIMITED,GURGAON vs DEPUTY COMMISSIONER, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
INTERCONTINENTAL HOTELS GROUP (INDIA) PRIVATE LIMITED,GURUGRAM vs DCIT, GURUGRAM
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DENTSPLY INDIA PRIVATE LIMITED,DELHI vs NFAC, NEW DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
LONZA INDIA PRIVATE LIMITED,GURUGRAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GURGAON, GURGAON
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), NEW DELHI, I.P.ESTATE, NEW DELHI vs CONTINENTAL CONSTRUCTION LIMITED, NEHRU PLACE, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PERFORMANCE SPECIALTY PRODUCTS (INDIA) PRIVATE LIMITED,GURUGRAM, HARYANA vs ASSESSMENT UNIT OF INCOME TAX DEPARTMENT, GURGAON
LUXOTTICA INDIA EYEWEAR PRIVATE LIMITED,HARYANA vs ASSESSING OFFICER, DELHI
G-MOBILE DEVICES PRIVATE LIMITED,NOIDA vs DCIT CIRCLE 5(1)(1), NOIDA
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
FUJITSU CONSULTING INDIA PRIVATE LIMITED,DELHI vs THE DEPUTY COMMISSIONER OF INCOME-TAX , DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
