ITAT Delhi Bench

ACIC BMU FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RIZWAN,MEWAT vs INCOME TAX OFFICER, GURGAON

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RIZWAN,MEWAT vs INCOME TAX OFFICER, GURGAON

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

FRESENIUS KABI ONCOLOGY LIMITED,NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEALS)-26, NEW DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ITRON INDIA PRIVATE LIMITED,NOIDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SH. RAMESH YADAV,GURGAON vs ITO WARD-3(5), GURGAON

SHRI VIMAL KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

NARESH KUMAR MORYA,NARELA vs INCOME TAX OFFICER, WARD 61(1), CIVIC CENTRE

SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

SUNWODA ELECTRONIC INDIA PVT LTD,GAUTAM BUDDHA NAGAR vs DCIT,CIRCLE-5(2)(1), NOIDA

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ACIT, CENTRAL CIRCLE-19, DELHI, DELHI vs YASMIN KAPOOR, DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

ACIT, CENTRAL CIRCLE-19, DELHI, DELHI vs DEEPA TALWAR, DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

SANTOSH BANSAL,PATNA vs JCIT,CENTRAL CIRCLE-16, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)

YASMIN KAPOOR,DELHI vs DCIT, CENTRAL CIRCLE - 19, DELHI, DELHI

FIBERHOME INDIA (P) LTD,NEW DELHI vs ACIT, CIRCLE-7(1), NEW DELHI

Ms. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

KANYAKUMARI-ETTURAVATTAM TOLLWAY PRIVATE LIMITED ,DELHI vs DCIT, CIRCLE 13(1), C.R. BUILDING, I.P. ESTATE, DELHI, DELHI

WOLTERS KLUWER INDIA PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

HAZARIBAGH TOLLWAY PRIVATE LIMITED ,DELHI vs ITO, WARD 11(1), C.R. BUILDING, I.P. ESTATE, DELHI, DELHI

NANGUNERI-KANYAKUMARI TOLLWAY PRIVATE LIMITED ,DELHI vs DCIT, CIRCLE 16(1), C. R. BUILDING I. P. ESTATE , DELHI, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

MUFG BANK LTD,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, NEW DELHI

LUMILEDS INDIA PRIVATE LIMITED,GURGAON, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), RANGE 53, GURGAON, HARYANA

PERFORMANCE SPECIALTY PRODUCTS INDIA PRIVATE LIMITED,GURGAON vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GURGAON