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ITAT Delhi Bench

78,260 judgments

PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs MICROSOFT CORPORATION (INDIA) PVT. LTD.

ITA/70/202630/1/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

GARGI OVERSEAS PVT LTD,DELHI vs INCOME TAX OFFICER, DELHI

ITA 91/DEL/2025[2017-18]Status: Disposed30/1/2026AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

VIVEK MANN,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL, KARNAL

ITA 8326/DEL/2025[2015-16]Status: Disposed30/1/2026AY 2015-16

SHRI C.N. PRASAD (Judicial Member)

BHAVIKA BHUWALKA,DELHI vs INCOME TAX OFFICER, WARD-5(1)(2), NOIDA, NOIDA

ITA 8258/DEL/2025[2013-14]Status: Disposed30/1/2026AY 2013-14

SHRI C.N. PRASAD (Judicial Member)

SEEMA PURI ,HARYANA vs ITO, WARD-59(1), DELHI

ITA 7591/DEL/2025[2011-12]Status: Disposed30/1/2026AY 2011-12

ALAKNANDA ASSOCIATES,MEERUT vs ITO WARD 1(1)(4), MEERUT

ITA 5452/DEL/2025[2018-19]Status: Disposed30/1/2026AY 2018-19

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5249/DEL/2025[2020-2021]Status: Disposed30/1/2026AY 2020-2021

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5248/DEL/2025[2019-2020]Status: Disposed30/1/2026AY 2019-2020

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5247/DEL/2025[2018-2019]Status: Disposed30/1/2026AY 2018-2019

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5246/DEL/2025[2017-2018]Status: Disposed30/1/2026AY 2017-2018

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5245/DEL/2025[2016-2017]Status: Disposed30/1/2026AY 2016-2017

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5244/DEL/2025[2015-2016]Status: Disposed30/1/2026AY 2015-2016

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

ITA 5243/DEL/2025[2014-2015]Status: Disposed30/1/2026AY 2014-2015

HANSRAJ ,REWARI vs ITO WARD 1(4), GURGAON

ITA 4978/DEL/2025[2014-15]Status: Disposed30/1/2026AY 2014-15

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

M/S SHREE RAJ MAHAL GEMS PRIVATE LIMITED,KAROL BAGH, NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, NEW DELHI, NEW DELHI

ITA 4886/DEL/2025[2015-16]Status: Disposed30/1/2026AY 2015-16

SHRI C.N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ANSHU DHAWAN,GURGAON vs INCOME TAX OFFICER, NFAC

ITA 4182/DEL/2025[2022-23]Status: Disposed30/1/2026AY 2022-23

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)

ACIT, CENTRAL CIRCLE-19, DELHI, DELHI vs YASMIN KAPOOR, DELHI

ITA 3379/DEL/2025[2016-17]Status: Disposed30/1/2026AY 2016-17

INCOME TAX OFFICER, DELHI vs SWAN DIGITAL FOUNDATION, DELHI

ITA 3108/DEL/2025[2012]Status: Disposed30/1/2026

PARUL SHARMA,FARIDABAD vs ITO (TDS) NOIDA, NOIDA

ITA 2895/DEL/2025[2025-2026]Status: Disposed30/1/2026AY 2025-2026

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

GALAX MINERALS (P) LTD.,HARYANA vs INCOME TAX OFFICER 10(1), NEW DELHI, DELHI

ITA 2894/DEL/2025[2017-18]Status: Disposed30/1/2026AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)