ITAT Delhi Bench

PRECISION AGENCIES PVT. LTD.,NEW DELHI vs ITO, WARD- 20(1), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

GUARDIAN PORTFOLIO CONSULTANTS PVT LTD,NEW DELHI vs ITO WARD - 10(4), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member)

MUKESH KHURANA,NEW DELHI vs DCIT, CENTRAL CIRCLE, NOIDA

RAGHAV ADITYA CHITS P.LTD,NEW DELHI vs ACIT, CIRCLE-13, NEW DELH

Raghav Aditya Chits Pvt. Ltd.VsACIT, Circle-13C/o P N Chawla, AdvocateB-V, Vandhana-11Tolstoy MargNew Delhi- 01(APPELLANT)PAN No.AADCR5782N(RESPONDENT)Assessee Represented by :NoneDepartment Represented by :Ms. Harpreet Kaur Hansasra,Sr. DRDate of Hearing: 02.02.2026Date of Pronouncement:02.02.2026ORDERPER NAVEEN CHANDRA [A. M]:The above captioned appeal is preferred by the assessee againstthe orders dated21.02.2018, by Ld. CIT(A)-7, New Delhi, u/s 250(6) of the Income Tax Act, 1961 (herein

HAIER APPLIANCES INDIA PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-11(1), NEW DELHI

DENSO INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 3, NEW DELHI

M/S. AIRPORTS AUTHORITY OF INDIA,NEW DELHI vs DCIT, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SHRI JAGBIR,DELHI vs ITO, NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

M/S. VINAY KUMAR,DELHI vs ITO, NEW DELHI

SHRI SATBEER SINGH GODARA, HON'BLE (Judicial Member), SHRI NAVEEN CHANDRA, HON'BLE (Accountant Member)

PAWAN SACHDEVA vs INCOME-TAX OFFICER, WARD 19(3), DELHI & ANR.

INSTRUMENTATION LABORATORY INDIA PRIVATE LIMITED ,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 10(1), NEW DELHI

AIR LIQUIDE GLOBAL E&C SOLUTIONS INDIA PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC AND JAO DCIT 1(1), NEW DELHI, DELHI

PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs MICROSOFT CORPORATION (INDIA) PVT. LTD.

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

GARGI OVERSEAS PVT LTD,DELHI vs INCOME TAX OFFICER, DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

VIVEK MANN,KARNAL vs INCOME TAX OFFICER, WARD-1, KARNAL, KARNAL

SHRI C.N. PRASAD (Judicial Member)

BHAVIKA BHUWALKA,DELHI vs INCOME TAX OFFICER, WARD-5(1)(2), NOIDA, NOIDA

SHRI C.N. PRASAD (Judicial Member)

SEEMA PURI ,HARYANA vs ITO, WARD-59(1), DELHI

ALAKNANDA ASSOCIATES,MEERUT vs ITO WARD 1(1)(4), MEERUT

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI

P R KUMAR CAPITAL PRIVATE LIMITED,JHANDEWALAN EXTN., NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN., NEW DELHI