← All Benches
ITAT Delhi Bench
78,252 judgments
TUPPERWARE INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 5984/DEL/2024[2021-22]Status: Disposed2/2/2026AY 2021-22
FEDERAL-MOGUL IGNITION PRODUCTS INDIA LIMITED,GURGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1), RANGE - 40, DELHI
ITA 5983/DEL/2024[2021-22]Status: Disposed2/2/2026AY 2021-22
TABOOLA INDIA PRIVATE LIMITED,NEW DELHI vs ACIT, ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
ITA 5910/DEL/2024[2021-2022]Status: Disposed2/2/2026AY 2021-2022
RENEW WIND ENERGY (RAJKOT) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 19(1), DELHI
ITA 5909/DEL/2024[2021-2022]Status: Disposed2/2/2026AY 2021-2022
RENEW WIND ENERGY (MP TWO) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 19(1), DELHI
ITA 5908/DEL/2024[2021-2022]Status: Disposed2/2/2026AY 2021-2022
RENEW SOLAR ENERGY (TN) PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 19(1), DELHI
ITA 5907/DEL/2024[2021-2022]Status: Disposed2/2/2026AY 2021-2022
LOUIS DREYFUS COMPANY INDIA PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 13(1), DELHI, NEW DELHI
ITA 5893/DEL/2024[2021-22]Status: Disposed2/2/2026AY 2021-22
ATHENA KARNAL SOLAR POWER PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 5835/DEL/2024[2021-22]Status: Disposed2/2/2026AY 2021-22
ATHENA BHIWADI SOLAR POWER PRIVATE LIMITED,NEW DELHI vs CIRCLE 1(1) GURGOAN , GURGAON,HARYANA
ITA 5788/DEL/2024[AY 2021-22]Status: Disposed2/2/2026
INTERTEK INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE 10(1), DELHI, NEW DELHI
ITA 5454/DEL/2024[2021-22]Status: Disposed2/2/2026AY 2021-22
ABHIK FINANCE PVT. LTD.,GURGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(2), NEW DELHI
ITA 3723/DEL/2024[2016-17]Status: Disposed2/2/2026AY 2016-17
VOITH HYDRO P.LTD,NEW DELHI vs DCIT, CIRCLE-25(1), NEW DELHI
ITA 2758/DEL/2022[2017-18]Status: Disposed2/2/2026AY 2017-18
SIGNIFY INNOVATIONS INDIA LIMITED,GURGAON vs ACIT, CIRCLE-3(1), GURGAON
ITA 2000/DEL/2022[2018-19]Status: Disposed2/2/2026AY 2018-19
STANFORD LABORATORIES PVT. LTD.,DELHI vs DCIT CIRCLE-22(2), DELHI
ITA 1163/DEL/2022[2018-19]Status: Disposed2/2/2026AY 2018-19
STANFORD LABORATORIES PVT. LTD.,DELHI vs DCIT, CIRCLE-22(2), NEW DELHI
ITA 1162/DEL/2022[2017-18]Status: Disposed2/2/2026AY 2017-18
TBO TEK LTD,GURGAON vs ACIT, CIRCLE-25(1), NEW DELHI
ITA 1147/DEL/2022[2017-18]Status: Disposed2/2/2026AY 2017-18
CEVA LOGISTICS INDIA P.LTD,GURGAON vs NATIONAL E- ASSESSEMENT CENTRE, NEW DELHI
ITA 575/DEL/2021[2016-17]Status: Disposed2/2/2026AY 2016-17
ITO, WARD- 20(1), NEW DELHI vs PRECISION AGENCIES PVT. LTD., NEW DELHI
ITA 9274/DEL/2019[2001-02]Status: Disposed2/2/2026AY 2001-02
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRECISION AGENCIES PVT. LTD.,NEW DELHI vs ITO, WARD- 20(1), NEW DELHI
ITA 9040/DEL/2019[2002-03]Status: Disposed2/2/2026AY 2002-03
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRECISION AGENCIES PVT. LTD.,NEW DELHI vs ITO, WARD- 20(1), NEW DELHI
ITA 9039/DEL/2019[2001-02]Status: Disposed2/2/2026AY 2001-02
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)