ITAT Delhi Bench
78,252 judgments
M/S CHESLIND TEXTILES LTD(MERGED WITH RSWM LTD)),NOIDA vs DCIT CENTRAL CIRCLE-31, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
AZIZUL GHANI ,NEW DELHI vs INCOME TAX OFFICER - ITO WARD 63(3) NEW DELHI, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S RSWM LTD. (FORMERLY KNOWN AS M/S CHESLIND TEXTILES LTD.), BHILWARA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KRISHAN KUMAR BANSAL,DELHI vs CIT(A), DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ITO WARD -18(1), NEW DELHI vs NEMINATH INDUSTRIES PVT. LTD., NEW DELHI
ACIT CIRCLE vs SHEENA EXPORTS,
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ACIT, CIRCLE vs SHEENA INDUSTRIES,,
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ACIT, CIRCLE,, KARNAL vs SHEENA INDUSTRIES,, PANIPAT
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
IRIS HOSPITALITIES PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 12(1) DELHI & ORS.
INDO BRITISH GARMENTS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-10(1), DELHI
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PATANJALI AYURVED LIMITED
PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PATANJALI AYURVED LIMITED
INCOME TAX OFFICER , PANIPAT vs RAJNI CHOPRA , PANIPAT
SHAGUN DHAWAN,GREATER KAILASH vs ADDL/JCIT, CIVIC CENTRE
SHRI SATBEER SINGH GODARA (Judicial Member)
GOPESH MEHTA,HARYANA vs INCOME TAX OFFICER WARD - 1 NARNAUL, NARNAUL
SHRI SATBEER SINGH GODARA (Judicial Member)
DEVINDER SINGH,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE, NEW DELHI
SMT. NIRMAL PURI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
ASHOK SETHI,DELHI vs ACIT CIRCLE- 70(1), NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
POSCO INDIA PROCESSING CENTER PRIVATE LIMITED,GURGAON, HARYANA vs LD. ASSESSING OFFICER (AO), CIRCLE 3(1), GURGAON, HARYANA, GURGAON, HARYANA
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
GROUPE SEB INDIA PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
