ITAT Delhi Bench
78,252 judgments
DEEPA BHATIA vs INCOME TAX OFFICER WARD 45 1 DELHI & ORS.
LAKSHAY CREATION vs INCOME TAX OFFICER WARD 60(7) DELHI
COMMISSIONER OF INCOME TAX vs M/S DIWAKAR ENGINEERS LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
COMMISSIONER OF INCOME TAX V vs M/S NEW LIGHT APPARELS LTD.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX XI vs MRS. MADHU JAN
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
SCOMMISSIONER OF INCOME TAX, D vs M/S NATIONAL PANASONIC INDIA P
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PRICE AND BUCKLAND (INDIA) PRIVATE LIMITED,NOIDA vs DCIT, CIRCLE 5(2)(1), NOIDA, NOIDA
PR. COMMISSIONER OF INCOME TAX -7 vs STAR WIRE INDIA LTD.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SPERRY PLAST LTD.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7 vs STAR WIRE INDIA LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
RAGINI BHADAURIA,DELHI vs INCOME TAX OFFICER WARD 49(1), NEW DELHI
Sh. Satbeer Singh Godara (Judicial Member)
RICHA NANGIA,NEW DELHI vs ACIT CENTRAL CIRCLE 25, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RICHA NANGIA,NEW DELHI vs ACIT CENTRAL CIRCLE 25, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ITO, WARD-30(5), DELHI vs RAGHAV GOEL, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
BALHARA TRADERS,SONIPAT vs ASSESSING OFFICER, SONIPAT
Sh. Satbeer Singh Godara (Judicial Member)
SUBHADRA BHARDWAJ ,GURGAON vs ITO WARD -4(3) GURGAON, GURGOAN
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
M/S. SWARNIM LEASING & HOLDINGS LTD.,DELHI vs ITO, WARD 22(4), DELHI
SHRI SATBEER SINGH GODARA, HON'BLE (Judicial Member), SHRI NAVEEN CHANDRA, HON’BLE (Accountant Member)
SHYAM GOPAL,DELHI vs DCIT, CIRCLE 52(1), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ASHOK KUMAR MEHROTRA,NEW DELHI vs ITO WARD 70(5), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-17, DELHI, DELHI vs HAVELLS INDIA LTD, DELHI
SHRI C.N. PRASAD (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
