ITAT Delhi Bench
78,252 judgments
TRIUMPH REALTY PRIVATE LIMITED,NEW DELHI vs ITO WARD 25(3), DELHI, DELHI
YOGESH KUMAR U.S. (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
KARAN ISRANI,NEW DELHI vs DCIT, CENTRAL CIRCLE-30, NEW DELHI, NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
KRISHAN KUMAR,GURGAON vs INCOME TAX OFFICER, GURGAIN
SHRI MAHAVIR SINGH (Vice President)
JCIT(OSD), CIRCLE -10(1), DELHI vs M/S INDIAN INFRASTRUCTURE FINANCE COMPANY LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, WARD-10(1), DELHI, DELHI vs GOLD SOUK FINANCE PRIVATE LIMITED, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
HONDA TRADING CORPORATION INDIA PRIVATE LIMITED,NEW DELHI vs DC/ACIT, CIRCLE 10(1), DELHI / ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
OSG (INDIA) PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE-3(1), GURGAON
SHRI YOGESH KUMAR US (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SHAMIM AHMAD,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD 3 (2)(4) MZR, MUZAFFARNAGAR
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
TUFEL,GURGAON vs ITO,WARD 4(4),GURGAON, GURGAON
AROMATRIX FLORA (P) LTD.,NEW DELHI vs ACIT CIRCLE 1(1), NEW DELHI
DCIT, CENTRAL CIRCLE-19, NEW DELHI vs CHAWLA JEWELLERS, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CENTRAL CIRCLE-19, NEW DELHI vs CHAWLA GEMS PVT. LTD., DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), DELHI, C.R. BUILDING, NEW DELHI. vs AJANTA RAAJ PROTEINS LIMITED, UTTAR PRADESH
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
COMPASS INDIA SUPPORT SERVICES PRIVATE LIMITED,GURGAON vs DCIT, CIRCLE-4(2), DELHI
KGS SOURCING INDIA PVT LTD,GURUGRAM vs ACIT, CIRCLE1(1), GURUGRAM
1 ITA No. 2263/Del/2022 KGS Sourcing India Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘H’ NEW DELHI) BEFORE YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER ITA No. 2263/DEL/2022 (A.Y. 2018-19) KGS Sourcing India Pvt. Ltd. Vs ACIT 1ST Floor Rear Wing Augusta Circle 1(1) Point Golf Course Road Sector Gurugram, Haryana 53, Gurgaon, Haryana, 122002 Appellant Respondent PAN: AADCR5844B Assessee by Sh. Manish Garg, CA Revenue by Sh. S. K. Jadhav,
COMPASS INDIA SUPPORT SERVICES PRIVATE LTD. ,GURGAON vs DCIT, CIRCLE-4(2), DELHI
VIPUL GUPTA,NOIDA vs DCIT, CC-2, NOIDA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
GIRDHARI LAL THROUGH L/H SH. PREMCHAND & OTHERS ,GHAZIABAD vs ITO, WARD- 1(2), GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
ACIT, NEW DELHI vs SH. SANJEEV MALHOTRA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)