ITAT Delhi Bench
78,252 judgments
VINOD KUMAR BHATIA,FARIDABAD vs ACIT CENTRAL CIRCLE 25, NEW DELHI
SHRI MAHAVIR SINGH (Vice President)
SETH PANNA LAL CHARITABLE TRUST,KARNAL vs CIT(EXEMPTION), CHANDIGARH
S S R S MEM EDU SOCIETY,SOUTH EXTENSION PART II vs ACIT-ASSESSMENT UNIT, NFAC-DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs PRIYANKA GUPTA (LEGAL HEIR OF LATE SMT. NEERU GUPTA), DELHI
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S AGILUS DIAGNOSTICS LIMITED, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
PROFORM INTERIORS PRIVATE LIMITED,GURGAON vs DCIT CC-20, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SATISH KUMAR,PANIPAT vs ITO WARD-1, PANIPAT
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KESHAV KANODIA,PITAMPURA, DELHI vs INCOME TAX OFFICER, WARD 43(8), NEW DELHI
DCIT, GURGAON vs OMAXE LIMITED, GURGAON
1 ITA No. 2148 & 2149/Del/2025 DCIT Vs. Omaxe Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI (DELHI BENCH ‘I' NEW DELHI) BEFORE YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER ITA No. 2148/DEL/2025 (A.Y. 2016-17) ITA No. 2149/DEL/2025 (A.Y. 2017-18) DCIT V Omaxe Limited Appellant Respondent 7TH Floor, HSIIDC Building, Incomes Tax Office, UdyogVihar, Phase-5 Gurgaon, Haryana 19B, First Floor, Omaxe Celebration Mall, Shona Road, Gurgaon, Haryana PAN: AAACO0171H As
DCIT, GURGAON vs OMAXE LIMITED, GURGAON
YOGESH KUMAR U.S. (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
INCOME TAX OFFICER, DELHI vs RATNA AGGARWAL, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
