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ITAT Delhi Bench

78,252 judgments

SAMEER BAHADUR,DELHI vs INCOME TAX OFFICER WARD 59(3), ITO VIKAS BHAWAN

ITA 5554/DEL/2025[2016-17]Status: Disposed5/2/2026AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, DELHI vs MANIK WADHWA, UTTAR PRADESH

ITA 4349/DEL/2025[2020]Status: Disposed5/2/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-31, DELHI, NEW DELHI vs RAJESH CRAFTJEWEL INDIA PVT. LTD., NEW DELHI

ITA 3735/DEL/2025[2017-18]Status: Disposed5/2/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

POONAM LOHIA,NEW DELHI vs ACIT CENTRAL CIRCLE-2, DELHI, NEW DELHI

ITA 3466/DEL/2025[2015-16]Status: Disposed5/2/2026AY 2015-16

SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)

BIRFA INTERNATIONAL PVT LTD ,DELHI vs ITO WARD 5(1) DELHI , CR BUILDING

ITA 1705/DEL/2024[2017-2018 ]Status: Disposed5/2/2026

BIRFA INTERNATIONAL PVT LTD ,NEW DELHI vs ACIT CENTRAL CIRCLE 27 , NEW DELHI

ITA 1421/DEL/2024[2018-19]Status: Disposed5/2/2026AY 2018-19

M/S. KHEMKA STUART LEISURE LTD.,,NEW DELHI vs ACIT, NEW DELHI

ITA 2360/DEL/2015[2005-06]Status: Disposed5/2/2026AY 2005-06

Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)

GODADDY.COM LLC vs ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1), INTERNATIONAL TAXATION DELHI

W.P.(C)/15023/20254/2/2026

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/98/20264/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/102/20264/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/95/20264/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SUBHASH SATHE

ITA/103/20264/2/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/97/20264/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SUBHASH SATHE

ITA/100/20264/2/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/99/20264/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SUBHASH SATHE

ITA/105/20264/2/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/101/20264/2/2026

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs INDRANI SATHE

ITA/104/20264/2/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SUBHASH SATHE

ITA/96/20264/2/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA

PR. COMMISSIONER OF INCOME TAX -7 vs STAR WIRE INDIA LTD.

ITA/738/20254/2/2026

HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA