ITAT Delhi Bench
78,252 judgments
DCIT, CENTRAL CIRCLE-6, INCOME TAX DEPARTMENT vs PAYAL KHEMKA , K
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
BRIJESH KUMAR VERMA,NEW DELHI vs DCIT, CENTRAL CIRCLE-7, NEW DELHI
BRIJESH KUMAR VERMA,NEW DELHI vs DCIT, CENTRAL CIRCLE-7, NEW DELHI
SACHIN,DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ACIT, NEW DELHI vs SH. ATUL BANSAL, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SH. ATUL BANSAL,NEW DELHI vs ACIT, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2, DELHI vs AMBIENCE HOTELS AND RESORTS PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs AMBIENCE HOTELS AND RESORTS PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 vs AMBIENCE HOTELS AND RESORTS PVT. LTD.
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
JAIDEEP KHANDUJA,DELHI vs INCOME TAX WARD 71(5), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
HARI ROADWAYAS PVT LTD.,DELHI vs INCOME TAX OFFICER,WARD 11(1), DELHI, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
NCR WAREHOUSING PRIVATE LIMITED,GURUGRAM vs CIT APPEAL, NATIONAL FACELESS APPEAL CENTRE (NFAC)
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
AMIT AGGARWAL,DELHI vs ITO WARD-60(7), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
VAZIR SINGH ,HARYANA vs DCIT CIR BHIWANI , HARAYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
MR PROVIEW REAL TECH PRIVATE LIMITE DIRECTOR ,DELHI vs DCIT CENTRAL CIRCLE-26 , DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SUBROS EDUCATIONAL SOCIETY,DELHI vs ACIT (EXEMPTION) CIRCLE -2 (1) , , NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
GOLDEN SANDHAR MILLS LIMITED,PUNJAB vs ITO, WARD-10(3), DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
VINOD KUMAR,SULTAN PRUI vs ITO WARD-34(5), DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
NUSRAT BANKA,NEW DELHI vs AO, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
INCOME TAX OFFICER, WARD-30(5), DELHI vs SANJEEV AGGARWAL, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
