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ITAT Delhi Bench

78,252 judgments

ARCHANA GUPTA,GURGAON vs ITO WARD-14(3), DELHI

ITA 1721/DEL/2025[2017-18]Status: Disposed6/2/2026AY 2017-18

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

MAKAM INDUSTRIES PRIVATE LIMITED ,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 29, NEW DELHI

ITA 1673/DEL/2025[2013-14]Status: Disposed6/2/2026AY 2013-14

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

KAVITA GUPTA,EAST DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-31, JHANDEWALAN EXTENSION

ITA 1643/DEL/2025[2020-2021]Status: Disposed6/2/2026AY 2020-2021

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

YOGESH CHADHA,NEW DELHI vs ITO,WARD- 31(2), DELHI

ITA 1498/DEL/2025[2010-11]Status: Disposed6/2/2026AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member)

DHANSAMRIDHI FINANCE PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7(2), NEW DELHI , DELHI

ITA 1377/DEL/2025[2011-12]Status: Disposed6/2/2026AY 2011-12

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT, VIKASH BHAWAN DELHI vs RAJAN KUMAR, LAXMI NAGAR,DELHI

ITA 130/DEL/2025[2012-13]Status: Disposed6/2/2026AY 2012-13

SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)

ACIT, NEW DELHI vs SPARSH PROPERTY PRIVATE LIMITED, DELHI

ITA 5849/DEL/2024[2016-17]Status: Disposed6/2/2026AY 2016-17

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

GAURAV KATHURIA,ROHTAK vs ACIT, CENT GURGAO 1, GURUGRAM

ITA 5171/DEL/2024[2018-19]Status: Disposed6/2/2026AY 2018-19

ACIT, NEW DELHI vs NOUVELLE SECURITIES PVT LTD, DELHI

ITA 4852/DEL/2024[2016-17]Status: Disposed6/2/2026AY 2016-17

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, AAYKAR BHAWAN vs SHIV SHANKAR RICE MILLS, GOGRIPUR ROAD

ITA 4630/DEL/2024[2013-14]Status: Disposed6/2/2026AY 2013-14

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, NEW DELHI vs SUKAM JEWELLERS PVT LTD, NEW DELHI

ITA 4040/DEL/2024[2017-18]Status: Disposed6/2/2026AY 2017-18

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

RAO KHEM CHAND VIDYA VIHAR SHIKSHA SAMITI,REWARI vs ITO-TDS,ROHTAK, ROHTAK

ITA 3856/DEL/2024[2016-17]Status: Disposed6/2/2026AY 2016-17

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, WARD-43(1), DELHI, NEW DELHI vs VINOD KUMAR KANSAL, MAIN TOTA RAM BAZAR, TRINAGAR

ITA 3519/DEL/2024[2017-18]Status: Disposed6/2/2026AY 2017-18

SHRI M. BALAGANESH (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

ASHOK KUMAR JAIN,GHAZIABAD vs DEPUTY COMMISSIONER, NOIDA

ITA 3335/DEL/2024[2016-17]Status: Disposed6/2/2026AY 2016-17

DCIT, NEW DELHI vs PRUDENTIAL HOTELS PVT. LTD., DELHI

ITA 2936/DEL/2024[2017-18]Status: Disposed6/2/2026AY 2017-18

ASHA GUPTA,NEW DELHI vs DCIT CENTRAL CIRCLE 30, NEW DELHI

ITA 2069/DEL/2024[2021-22]Status: Disposed6/2/2026AY 2021-22

YOUCLOUD DMCC,DUBAI vs DEPUTY COMMISSIONER OF INCOME TAX, GURUGRAM

ITA 1220/DEL/2024[2018-2019]Status: Disposed6/2/2026AY 2018-2019

DCIT, CENTRAL CIRCLE-6, THIRD FLOOR vs RAMA SHANKAR KHEMKA, GANESH BAZAR

ITA 1005/DEL/2024[2020-21]Status: Disposed6/2/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCIT, CENTRAL CIRCLE-6, THIRD FLOOR vs RAJESH RANI KHEMKA , GANESH BAZAR

ITA 1004/DEL/2024[2020-21]Status: Disposed6/2/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

DCIT, CENTRAL CIRCLE-6, INCOME TAX DEPARTMENT vs PMK IMPEX PRIVATE LIMITED , ATMA RAM HOUSE

ITA 1002/DEL/2024[2020-21]Status: Disposed6/2/2026AY 2020-21