ITAT Delhi Bench
78,252 judgments
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs UDAI SHANKER AWASTHI, DELHI
HARVINDRA SINGH,MEERUT vs ACIT, CENTRALIZED PROCESSING CELL TDS, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs M/S CYBERWALK TECH PARK PVT LTD, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
JYOTI AHUJA,DELHI vs ITO WARD-44(1), DELHI
ACIT, NEW DELHI vs ARJUN ENTERPRISES PRIVATE LIMITED, MUMBAI
SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER , NEW DELHI vs UDAY KUMAR , DELHI
RAM MANOHAR EDUCATIONAL AND SAMUDAI BAL VIKAS SOCIETY,DELHI vs CIT(EXEMPTION), DELHI, DELHI
SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
AMIT ANAND,DELHI vs ITO WARD-36(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MEGHNA BANGA,DELHI vs DCIT CENTRAL CIRCLE-7, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ERADICATUS INFECTUS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
RAGHAV LEKHI,C/O B.K KAPUR AND COMPANY vs ASSESSING OFFICER, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHUCHI AGARWAL,C/O BK KAPUR AND COMPANY vs ACIT,GHAZIABAD, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
KULDIP KUMAR GOEL,DELHI vs ACIT(1)(1), DELHI
BALESH JAIN & SONS HUF,DELHI vs ITO WARD-55(4), DELHI
KRISHAN KUMAR BHATNAGAR,GHAZIABAD vs THE ITO WARD, 2(1)(3), GHAZIABAD, GHAZIABAD
KULDEEP SALUJA,DELHI vs DCIT,CENTRAL CIRCLE-6, NEW DELHI
VINAY HOMES PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-6, NEW DELHI
RAVINDRA DHAKA,GURGAON vs PCIT, FARIDABAD
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
ZELIANT CORP,DELHI vs INCOME TAX OFFICER, WARD 36(1), DELHI, DELHI
BOOKING.COM B.V.,THE NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1)(2), INTERNATIONAL TAXATION, DELHI
SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
