ITAT Delhi Bench
78,252 judgments
ACCORD ELECTROPOWER PRIVATE LIMITED,NOIDA vs ITO, WARD 5 (1)(1), NOIDA
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SMT. RENU JAUHRI, HON'BLE (Accountant Member)
BRR SECURITIES PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE -26, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
BRR SECURITIES PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE 26, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
DCIT, NEW DELHI vs SH. KUNJAN ARORA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ASHOKKUMAR A BANTHIA,MUMBAI vs DCIT CENTRAL CIRCLE -27, DELHI
SHRI VISHWAKARMA MANDIR COMMITEE,DELHI vs CIT EXEMPTION, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
SAMARTHGURU DHARA,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
ANIL KUMAR GARG,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 43(1), DELHI, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
ANIL KUMAR GARG,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 43(1), DELHI, DELHI
SHRI SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
INCOME TAX OFFICER, CIVIC CENTRE vs MAHESH KUMAR AGGARWAL, DELHI
SH.SUDHIR KUMAR (Judicial Member), SMT. RENU JAUHRI (Accountant Member)
DCIT CENTRAL CIRCLE 1, NEW DELHI, NEW DELHI vs UDAI SHANKER AWASTHI, NEW DELHI
DCIT CENTRAL CIRCLE 1, NEW DELHI, NEW DELHI vs UDAI SHANKER AWASTHI, NEW DELHI
DCIT, CENTRAL CIRCLE 1, NEW DELHI, NEW DELHI vs UDAI SHANKER AWASTHI, NEW DELHI
DCIT, CENTRAL CIRCLE 1, NEW DELHI, NEW DELHI vs UDAI SHANKAR AWASTHI, NEW DELHI
DCIT, CENTRAL CIRCLE 1, NEW DELHI, NEW DELHI vs UDAI SHANKAR AWASTHI, NEW DELHI
JAN KALYAN SAMITI,GHAZIABAD vs ITO WARD EXEMPTION, GHAZIABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
PAWAI TRUST,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
NAVVKHUSH HELPING FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
NAVVKHUSH HELPING FOUNDATION,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)
