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ITAT Delhi Bench

78,252 judgments

SACHIN CHEMICAL UDYOG,KHEKRA BAGHPAT vs ITO, WARD 1(5) MEERUT AT BARAUT, BARAUT BAGHPAT

ITA 32/DEL/2026[2017-18]Status: Disposed9/2/2026AY 2017-18

SUMAN DEVI,HISAR vs ITO WARD 1, HISAR

ITA 208/DEL/2026[2019-20]Status: Disposed9/2/2026AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member)

SUMAN DEVI,HISAR vs ITO WARD 1, HISAR

ITA 207/DEL/2026[2018-19]Status: Disposed9/2/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

DILBAGH SINGH DAGAR,GURGAON vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, GURGAON

ITA 20/DEL/2026[2015-16]Status: Disposed9/2/2026AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

ANKIT AGARWAL,NOIDA vs INCOME TAX OFFICER, NOIDA

ITA 2/DEL/2026[2015-16]Status: Disposed9/2/2026AY 2015-16

SUNIL SINGH,GHAZIABAD vs ITO, GHAZIABAD

ITA 192/DEL/2026[2020-21]Status: Disposed9/2/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

SANDEEP KUMAR,NEW DELHI vs ITO-WARD-1, PANIPAT/, PANIPAT

ITA 191/DEL/2026[2018-19]Status: Disposed9/2/2026AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S SRIGARV BUILDCON PVT LTD,DELHI vs ACIT CENTRAL CIRCLE 32, DELHI

ITA 190/DEL/2026[2020-21]Status: Disposed9/2/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

SUMER MEMORIAL RURAL WELFARE SOCIETY,GHAZIABAD vs ITO, EXEMPTION WARD. GHAZIABAD, GHAZAIABAD

ITA 189/DEL/2026[2016-2017]Status: Disposed9/2/2026AY 2016-2017

SHRI SATBEER SINGH GODARA (Judicial Member)

SANMATI PACKAGING PRIVATE LIMITED,DELHI vs WARD 22(3), DELHI, DELHI

ITA 188/DEL/2026[2017-18]Status: Disposed9/2/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

MICROTRANS INFRATECH LIMITED,DELHI vs INCOME TAX OFFICER WARD 17(1) , DELHI

ITA 187/DEL/2026[2020-21]Status: Disposed9/2/2026AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

REETA CHAUHAN,KARNAL vs ITO WARD 1 KARNAL, KARNAL

ITA 185/DEL/2026[2017-18]Status: Disposed9/2/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

NITIN GUPTA,DELHI vs ITO WARD - 45 (1), DELHI

ITA 155/DEL/2026[2018-2019]Status: Disposed9/2/2026AY 2018-2019

BEFORESHRI SATBEER SINGH GODARA (Judicial Member)

PAWAN KUMAR LAUR,UTTARPRADESH vs ITO WARD -2 (3) (2), BULANDSHAHAR

ITA 154/DEL/2026[2022-23]Status: Disposed9/2/2026AY 2022-23

BHAVYA GOLD PRIVATE LIMITED,KAROL BAGH, NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -28, NEW DELHI, JHANDEWALAN, EXTN. NEW DELHI

ITA 13/DEL/2026[2015-16]Status: Disposed9/2/2026AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

SUNDER LAL,NEW DELHI vs INCOME TAX OFFICER WARD 68(8), NEW DELHI

ITA 119/DEL/2026[2012-13]Status: Disposed9/2/2026AY 2012-13

DAULAT RAM,REWARI vs ITO, REWARI (JAO), REWARI

ITA 112/DEL/2026[2017-18]Status: Disposed9/2/2026AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

YOGINDER KUMAR,DELHI vs ITO WARD 4(1), DELHI

ITA 8766/DEL/2025[2015-16]Status: Disposed9/2/2026AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

HARYANA BHARAT VIKAS FOUNDATION,HISAR vs CIT EXEMPTION, CHANDIGARH

ITA 7473/DEL/2025[-]Status: Disposed9/2/2026

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI RAJ KUMAR CHAUHAN (Judicial Member)

ACIT(OSD), DELHI vs M/S PANDIT MUNSHI RAM & ASSOCIATES PVT LTD, DELHI

ITA 3731/DEL/2025[2014-15]Status: Disposed9/2/2026AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)