ITAT Delhi Bench
78,252 judgments
AIRPORTS AUTHORITY OF INDIA EMPLOYEES PROVIDENT FUND TRUST,DELHI vs INCOME TAX OFFICER, WARD 53(1), DELHI
SAHARA INDIA LIMITED,LUCKNOW vs THE ACIT.,, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, LUCKNOW vs SAHARA INDIA LTD.,, LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, LUCKNOW vs SAHARA INDIA LTD.,, LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, LUCKNOW vs SAHARA INDIA LTD.,, LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT, LUCKNOW vs SAHARA INDIA LTD.,, LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SAHARA INDIA LTD.,,LUCKNOW vs ACIT, LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
PRINCIPAL COMMISSIONER OF INCOME TAX-10 DELHI vs PINNACLE CLOTHING COMPANY
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX -4, NEW DELHI vs M/S NTPC LTD
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR COMMISSIONER OF INCOME TAX - 4, NEW DELHI vs M/S NTPC LTD
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX (TDS)-1, NEW DELHI vs M/S MAHAGUN (INDIA) PVT. LTD.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -TDS-1 vs MAHAGUN REAL ESTATE PRIVATE LIMITED
HON'BLE MR. JUSTICE VINOD KUMAR,HON'BLE MR. JUSTICE DINESH MEHTA
PR. COMMISSIONER OF INCOME TAX -TDS-1 vs MAHAGUN (INDIA) PVT. LTD.
HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE VINOD KUMAR
PRAMOD KUMAR TAYAL,MEERUT vs DCIT, CIRCLE 1(1)(1) MEERUT, MEERUT
RAJESH SAHU,GURGAON vs ASSESSING OFFICER, NFAU
SHRI SATBEER SINGH GODARA (Judicial Member)
SAHIL GARG,DELHI vs ITO WARD-43(6), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
DHAWAN EXIM PRIVATE LIMITED,SOUTH DELHI vs DCIT, CIRCLE 7(1), DELHI
RAMESH KUMAR VISHWAKARMA , AMBALA,AMBALA vs THE INCOME TAX OFFICER WARD 36(3) NEW DELHI JAO THE INCOME TAX OFFICER WARD 2 AMBALA, AMBALA
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 29 , NEW DELHI vs M/S ANSH INDUSTRIES PRIVATE LIMITED, EAST DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
